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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(2) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(2)If the number of quarries or sum total of the area exceeds 20 quarries and/or 50 hectares, the powers in this regard shall be exercisable by the Government.