Supreme Court - Daily Orders
Malco Energy Limited vs Senior Divisional Engineer on 20 February, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.40 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15872/2023
(Arising out of impugned final judgment and order dated 16-11-2022
in ARB. O.P.(COM. DIV) No. 484/2022 passed by the High Court Of
Judicature At Madras)
MALCO ENERGY LIMITED Petitioner(s)
VERSUS
SENIOR DIVISIONAL ENGINEER & ORS. Respondent(s)
(IA No.129765/2023-CONDONATION OF DELAY IN FILING and IA
No.129768/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.129771/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 20-02-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Ishaan George, AOR
Mr. Vishnu Thulasi Menon, Adv.
Mr. Archit Jain, Adv.
Mrs. Dr.rukma George, Adv.
For Respondent(s) Mr. K.M.Nataraj, A.S.G.
Mr. Apoorv Kurup, Adv.
Mr. Vanshaja Shukla, Adv.
Mr. Mayank Pandey, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Amit Sharma-(ii), Adv.
Ms. Durga Dutt, Adv.
Mr. Aayush Saklani, Adv.
Mr. Amrish Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 27.02.2024.
Signature Not Verified(VARSHA MENDIRATTA) Digitally signed by VARSHA MENDIRATTA Date: 2024.02.21 (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) 17:52:56 IST Reason: