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Supreme Court - Daily Orders

Malco Energy Limited vs Senior Divisional Engineer on 20 February, 2024

Bench: Pamidighantam Sri Narasimha, Aravind Kumar

     ITEM NO.40                                COURT NO.16               SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   15872/2023

     (Arising out of impugned final judgment and order dated 16-11-2022
     in ARB. O.P.(COM. DIV) No. 484/2022 passed by the High Court Of
     Judicature At Madras)

     MALCO ENERGY LIMITED                                                Petitioner(s)

                                                      VERSUS

     SENIOR DIVISIONAL ENGINEER & ORS.                                   Respondent(s)

     (IA No.129765/2023-CONDONATION OF DELAY IN FILING and IA
     No.129768/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.129771/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 20-02-2024 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)                 Mr. Ishaan George, AOR
                                       Mr. Vishnu Thulasi Menon, Adv.
                                       Mr. Archit Jain, Adv.
                                       Mrs. Dr.rukma George, Adv.

     For Respondent(s)                Mr. K.M.Nataraj, A.S.G.
                                      Mr. Apoorv Kurup, Adv.
                                      Mr. Vanshaja Shukla, Adv.
                                      Mr. Mayank Pandey, Adv.
                                      Mr. Vinayak Sharma, Adv.
                                      Mr. Amit Sharma-(ii), Adv.
                                      Ms. Durga Dutt, Adv.
                                      Mr. Aayush Saklani, Adv.
                                       Mr. Amrish Kumar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 27.02.2024.

Signature Not Verified

(VARSHA MENDIRATTA) Digitally signed by VARSHA MENDIRATTA Date: 2024.02.21 (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) 17:52:56 IST Reason: