Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Mizoram - Subsection Section 44(2) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (2)The Board of Governors shall consider the annual report in its meeting and may approve the same with or without modification;
