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[Cites 0, Cited by 0] [Section 94CC] [Entire Act]

State of Karnataka - Subsection

Section 94CC(c) in Karnataka Land Revenue Act, 1964

(c)coming in the way of existing or proposed roads, inner or outer ring roads, national highways, by pass over ring roads including those proposed for widening and railway lines, tramways, mass rapid transit system projects, communications and other civic facilities or public utilities;