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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(1)(c) in Kolkata Municipal Corporation Act, 1980

(c)a tax on advertisements other than the advertisements published in newspapers [ xxx ] [The word "and" omitted by section 5(1) of the Calcutta Municipal Corporation (Second Amendment) Act, 1984 (West Bengal Act 13 of 1984), w.e.f. 15.5.1984.]