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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(5)(b) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(b)Jammu and Kashmir Migrant Candidature. - (i) The Candidates having Candidature as given in rule 5(6) of these rules shall be eligible for these seats ;