Punjab-Haryana High Court
Haryana Staff Selection Commission ... vs Ruby on 10 August, 2018
Author: Kuldip Singh
Bench: A.B.Chaudhari, Kuldip Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
LPA-439-2018 (O&M)
Date of decision: 10.08.2018
Haryana Staff Selection Commission
.....Appellants
versus
Ruby
......Respondent
CORAM: Hon'ble Mr.Justice A.B.Chaudhari
Hon'ble Mr.Justice Kuldip Singh
Present: - Mr. Samarth Sagar, Addl. AG, Haryana.
Mr. D.R. Bansal, Advocate for respondents
1. Whether Reporters of Local newspapers may be allowed to see the
judgment ? yes
2. To be referred to the Reporters or not ? yes
3. Whether the judgment should be reported in the Digest? yes
Kuldip Singh, J.
CM No.1166-LPA-2018 For the reasons mentioned in the application the same is allowed and delay in filing the appeal stands condoned. Main case For judgment, see judgment of even date passed in LPA-362- 2018 titled as Haryana Staff Selection Commission versus Priyanka and others.
(A.B.Chaudhari) (Kuldip Singh)
Judge Judge
10.08.2018
gk
Whether speaking/ reasoned: Yes
Whether Reportable: Yes
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