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Punjab-Haryana High Court

Haryana Staff Selection Commission ... vs Ruby on 10 August, 2018

Author: Kuldip Singh

Bench: A.B.Chaudhari, Kuldip Singh

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH
                                         LPA-439-2018 (O&M)
                                    Date of decision: 10.08.2018

Haryana Staff Selection Commission
                                                                  .....Appellants
                                    versus
Ruby
                                                                 ......Respondent


CORAM: Hon'ble Mr.Justice A.B.Chaudhari
       Hon'ble Mr.Justice Kuldip Singh

Present: -   Mr. Samarth Sagar, Addl. AG, Haryana.
             Mr. D.R. Bansal, Advocate for respondents

1. Whether Reporters of Local newspapers may be allowed to see the
judgment ? yes
2. To be referred to the Reporters or not ? yes
3. Whether the judgment should be reported in the Digest? yes


Kuldip Singh, J.

CM No.1166-LPA-2018 For the reasons mentioned in the application the same is allowed and delay in filing the appeal stands condoned. Main case For judgment, see judgment of even date passed in LPA-362- 2018 titled as Haryana Staff Selection Commission versus Priyanka and others.




          (A.B.Chaudhari)                      (Kuldip Singh)
               Judge                             Judge

10.08.2018
gk

Whether speaking/ reasoned:             Yes
Whether Reportable:                     Yes




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