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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(n) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(n)the lessee shall comply with the provisions of Act and the rules made thereunder including the rules made under section 18;