Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(2)(iv) in Himachal Pradesh Ex-servicemen Corporation Act, 1979 (iv)to give grants and subsidies to and to guarantee loans taken by the ex-servicemen or their organisation;