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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(x) in The Jharkhand Agricultural Produce Markets Rules, 2000

(x)He shall call meeting of the Market Committee and shall have the right to speak and vote at and otherwise take part in any meeting of the Market Committee or Sub-Committee as an ex-officio Member-Secretary. He shall advise the Market Committee and its Chairman in the light of the provisions of the Act, Rules and bye-laws and the previous decisions of the Market Committee and directions of the Jharkhand Government and the Board.