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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(3)(a) in The Goa Panchayat Raj Act, 1994

(a)make adequate and suitable provision for such services as may be required for the fulfillment of the several duties imposed on the Zilla Panchayat by this Act or any other law;