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State of Odisha - Section

Section 26 in The Orissa Panchayat Samiti Budget Rules, 1969

26.

The Collector will scrutinise and approve the first and second supplementary or revised Budgets of the Samiti by the 1st December and 20th March respectively and communicate to the Samiti by the 5th December and the 26th March respectively; and if the Collector does not approve and return the supplementary or revised Budgets of the Samiti by the dates mentioned above, the supplementary or revised Budget as sanctioned by the Samiti shall become final.