Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 23 in Mappilla Marumakkattayam Act, 1939 23. Collector's order to be final. - The order of the Collector registering a tarwad as impartible under section 20 or cancelling such registration under section 2 shall be final and shall not be questioned in any Civil Court.
