Gauhati High Court
Abdul Kadir Bokshi vs The State Of Assam And 4 Ors on 3 April, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/76
GAHC010011812025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/342/2025
ABDUL KADIR BOKSHI
SON OF LATE ABDUL NOOR BOKSHI, VILL BHATIRKUPA PT- (I), PO
MATIRGRAM, PS ALGAPUR, DIST HAILAKANDI, (ASSAM)
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM, SCHOOL EDUCATION DEPARTMENT, DISPUR, GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
3:THE ADDITIONAL SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DISTRICT LEVEL COMMITTEE
CACHAR
REPRESENTED BY THE DEPUTY COMMISSIONER CACHAR
PO AND DIST CACHAR
(ASSAM)
PIN- 788001
5:THE INSPECTOR OF SCHOOLS (CDC)
SILCHAR
CACHAR
PO SILCHAR
AND DIST CACHAR
(ASSAM)
PIN- 78800
Page No.# 2/76
Advocate for the Petitioner : MR F A LASKAR, MR. D H MOZUMDER
Advocate for the Respondent : SC, SEC. EDU., GA, ASSAM
Linked Case : WP(C)/457/2025
MAHFUZ AHMED LASKAR
S/O- LATE MOTIUR RAHMAN LASKAR
RESIDENT OF VILLAGE DUDPUR PART III
PO-DUDPUR
CACHAR
ASSAM
VERSUS
THE STATE OF ASSAMV
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B)
DEPARTMENT
DISPUR
GUWAHATI-06
3:THE ADDITIONAL SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B)
DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DISTRICT LEVEL COMMITEE
REPRESENTED BY THE DEPUTY COMMISSIONER
CACHAR ASSAM
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHAR ASSAM
------------
Advocate for : FUZAIL AHMED LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAMV
Page No.# 3/76
Linked Case : WP(C)/1077/2025
SACHIN PATIR AND 3 ORS.
S/O- LATE KEMBOR PATIR
R/O-VILLAGE- JAMJING
P. O. -TELAM
P.S. -SIMEN CHAPORI
DISTRICT-DHEMAJI
ASSAM
PIN-787061.
2: DURLOB KUMAR DOLEY
S/O- LATE DHARMENDRA DOLEY
R/O- VILL.- JAMJING
P.O. TELAM
P.S. JONAI
DIST. DHEMAJI
ASSAM
PIN- 787061.
3: KESHABANANDA BORBARUAH
S/O- LATE PRAMUD BARUAH
R/O- VILL. NO. 3
SIMEN CHAPORI
DIST. DHEMAJI
ASSAM
PIN- 787061.
4: SMTI BINA MALLICK
D/O- LATE BIJOY KRISHNA MALLICK
R/O- VILL.- NAHAR BARGULI
P.O. GALI BORBALI
P.S. JONAI
DHEMAJI
ASSAM
PIN- 787060.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
Page No.# 4/76
REPRESENTED BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI-781006.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAMKAHILIPARA GUWAHATI-781019.
5:THE DIRECTOR OF SECONDARY EDUCATION
ASSAMKAHILIPARA
GUWAHATI-781019.
6:THE INSPECTOR OF SCHOOLS
DHEMAJI ASSAM
PIN- 787057.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI ASSAM
PIN- 787057.
8:THE DEPUTY INSPECTOR OF SCHOOLS
JONAI DHEMAJI ASSAM
PIN- 787057.
9:THE DISTRICT COMMISSIONER
DHEMAJI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC) FOR COMPASSIONATE
APPOINTMENT
DHEMAJI ASSAM
PIN- 787057.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/447/2025
PARBIN SULTANA MAZUMDER
D/O-LATE AZIZUR RAHMAN MAZUMDER
R/O VILLAGE- PURBOSONAPUR
DISTRICT-HAILAKANDI
PIN-788155
ASSAM
Page No.# 5/76
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
DEPARTMENT OF EDUCATION (ELEMENTARY) GUWAHATI-06
2:THE SECRETARY
GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT GOVERNMENT OF ASSAM
DISPUR GUWAHATI-781006
3:THE STATE LEVEL SELECTION COMMITTEE FOR COMPASSIONATE
APPOINTMENT
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI-6
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI-19
5:THE DISTRICT LEVEL SELECTION COMMITTEE
FOR COMPASSIONATE APPOINTMENT REPRESENTED BY DEPUTY
COMMISSIONER HAILAKANDI
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI
------------
Advocate for : MR. M DUTTA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6420/2024
RIDIP LAHON
SON OF LATE PRADIP LAHON
RESIDENT OF VILLAGE- BENGMURIA KONWAR GAON
P.O.- SILASAKU
P.S. SIMALUGURI
IN THE DISTRICT OF SIVASAGAR
ASSAM PIN- 785686
VERSUS
Page No.# 6/76
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE
GOVERNMENT OF ASSAM
DISPUR GUWAHATI- 781006
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM PERSONNEL DEPARTMENT
DISPUR GUWAHATI
PIN- 781006
4:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI PIN- 781019
5:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE
SIVASAGAR DISTRICT
ASSAM PIN- 785640
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
SIVASAGAR DISTRICT
ASSAM PIN- 785640
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/923/2025
TAHERA BEGUM BARBHUIYA AND ANR
D/O- LATE JABEDULLAH BARBHUIYA
VILLAGE- RATANPUR PART-II
P.O.- RATANPUR
P.S. AND DISTRICT- HAILAKANDI
ASSAM
2: NAZUFA YEASMIN LASKAR
D/O- LATE JAKIR HUSSAIN LASKAR
VILLAGE- BORHAILAKANDI PART-II
P.O.- BORHAILAKANDI
P.S. AND DISTRICT- HAILAKANDI
ASSAM
Page No.# 7/76
VERSUS
THE STATE OF ASSAM AND 8 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-6
2:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-6
3:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI (FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY
ITS CHAIRMAN/DISTRICT COMMISSIONER
HAILAKANDI
P.O. P.S. AND DISTRICT- HAILAKANDI
ASSAM
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION (ELEMENTARY)
DISPUR GUWAHATI-6
5:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
A.H. AND VETERINARY DEPARTMENT
DISPUR GUWAHATI-6
6:THE DIRECTOR OF ELEMENTARY EDUCATION DEPARTMENT
ASSAM KAHILIPARA
GAUHATI-19
7:THE DIRECTOR OF A.H. AND VETERINARY DEPARTMENT
CHINIKUTI ASSAM
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI
P.O. P.S. AND DISTRICT- HAILAKANDI
ASSAM
9:THE DISTRICT A.H. AND VETERINARY OFFICER
HAILAKANDI P.O. P.S. AND DISTRICT- HAILAKANDI
ASSAM
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 8 ORS
Page No.# 8/76
Linked Case : WP(C)/6244/2024
SHABBIR AHMED AND 3 ORS
S/O LT. HABIBUR RAHMAN
VILL- SALEHPUR
P.O.-BAROIGRAM
P.S.-PATHERKANDI
DIST- KARIMGANJ
ASSAM PIN-788710
2: IFTIQAR AHMED KHAN
S/O LATE AKLAS UDDIN AHMED
VILL- JAMIRAL
P.O.-KINORKHAL
P.S.-PATHERKANDI
DIST- KARIMGANJ
ASSAM PIN-788710
3: SHYAMA SINHA
S/O LATE HARIPADA SINHA
VILL- PATIALA
P.O.-PECHALA
P.S.-RATABARI
DIST- KARIMGANJ
ASSAM PIN-788710
4: JANA DAS
S/O LATE BIJIT KANTA DAS
VILL- BRAHMANSASHAN
P.O.-BRAHAMANSASHAN
DIST- KARIMGNAJ
ASSAM PIN-788710
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6
3:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI-6
Page No.# 9/76
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
5:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-6
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAMKAHILIPARA GUWAHATI-19
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KARIMGANJ DISTRICT
AT KARIMGANJ
P.O.-HAILAKANDI PIN-788151
8:THE DISTRICT COMMISSIONER
KARIMGANJ
-CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
KARIMGANJ
ASSAM
PIN-788151
------------
Advocate for : MRS R BEGUM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/2261/2023
RAHUL ALOM
S/O- LATE ABDUR RAZAQUE
R/O- H.NO. 95
A.K. DEV ROAD
NIZARA PATH
KATHBARI
NEAR KATHBARI MASJID
KATAHBARI P.O. GARCHUK
P.S. GARCHUK
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
Page No.# 10/76
ASSAM
HOME (A) DEPTT.
GUWAHATI-06
2:THE DIRECTOR GENERAL OF POLICE
ASSAM ULUBARI GHY-07
3:THE UNDER SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
4:THE SUPERINTENDENT OF POLICE
DHUBRI ASSAM
5:THE DEPUTY COMMISSIONER
DHUBRI CUM CHAIRMAN DISTRICT LEVEL COMMITTEE FOR
COMPASSIONATE APPOINTMENT
DIST.- DHUBRI ASSAM
------------
Advocate for : MR. K MIRA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/5560/2024
JENIFAR MUSTAFA LASKAR
D/O- LT. MISBAHUR RAHMAN LASKAR
VILL. NIAMOTHPUR
P.O.- SARBANANDAPUR
P.S.- LALA
DISTRICT- HAILAKANDI
ASSAM
PIN- 788163.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI- 781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6.
3:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6.
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC) FOR
Page No.# 11/76
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI-6.
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-6.
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-6.
7:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAMKAHILIPARA GUWAHATI- 19.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI DISTRICT
AT HAILAKANDI
P.O.- HAILAKANDI
PIN- 788151.
9:THE DISTRICT COMMISSIONER
HAILAKANDI-CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
HAILAKANDI
ASSAM
PIN- 788151.
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/446/2025
SHUEL AHMED LASKAR AND ANR.
S/O- LATE LUKMAN ALI LASKAR
VILL. NEAIRGRAM PART-II
P.O.- NEAIRGRAM PART-II
P.S.- SILCHAR
DIST.- CACHAR
ASSAM.
2: FIRDAUS SULTANA BARBHUIYA
D/O- LATE A.K. FAZAL ISLAM BARBHUIYA
VILLAGE- BURIBAIL
P.O.- GANIRGRAM
P.S.- BARKHALA DIST.- CACHAR
ASSAM.
VERSUS
Page No.# 12/76
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PERSONNAL DEPARTMENT
DISPUR GUWAHATI-6
2:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR GUWAHATI-6
3:THE DISTRICT LEVEL COMMITTEE
CACHAR
(FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY ITS CHAIRMAN/
DISTRICT COMMISSIONER
CACHAR P.O.- SILCHAR
DISTRICT- CACHAR ASSAM.
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 6
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
INLAND WATER TRANSPORT DEPARTMENT
DISPUR GUWAHATI -6
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHARP.O. AND P.S.- SILCHAR
DIST.- CACHAR ASSAM.
7:THE EXECUTIVE ENGINEER
INLAND WATER TRANSPORT DIVISION
CACHAR
SILCHAR.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1127/2025
MOKIM KHAN
S/O LATE MOTIN KHAN
RESIDENT OF SAPATGRAM WARD NO. 1
PO SAPATGRAM PS SAPATGRAM
DSIT DHUBRI
ASSAM
Page No.# 13/76
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM. DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR GUWAHATI 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
WELFARE OF BODOLAND DEPARTMENT
DISPUR GUWAHATI 781006
4:THE SECRETARY
BODOLAND TERRITORIAL COUNCIL
PERSONNEL DEPARTMENT
KOKRAJHAR
ASSAM 783370
5:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST
FORCEASSAM
ARANYA BHAWAN
PANJABARI GUWAHATI 37
6:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FOREST CUM
CHD BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR ASSAM 783370
7:THE STATE LEVEL COMMITTEEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM CUM
CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC) DISPUR GUWAHATI
06
8:THE DISTRICT LEVEL COMMITTEE
BODOLAND TERRITORIAL COUNCIL (BTC) REP. BY THE PRINCIPAL
SECRETARY
BODOLAND TERRITORIAL COUNCIL(BTC) SECRETARIATE
KOKRAJHAR BLOCK B
3RD FLOOR KOKRAJHAR ASSAM 783370
9:THE FIELD DIRECTOR
MANAS TIGER RESERVE BODOLAND TERRITORIAL COUNCIL
BARPETA ASSAM 781315
Page No.# 14/76
------------
Advocate for : MR. M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/997/2025
JUFRANA BEGOM
D/O- LATE LUQUEMAN UDDIN
(DIED IN HARNESS ON 10.12.2006 AS ASSISTANT TEACHER AT 853 UTTAR
TARINIPUR L.P. SCHOOL)
R/O- VILL- SIBNARAINPUR
PO- SEALTECK
PS KATIGORAH
DIST- CACHAR ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 788006
2:THE STATE LEVEL COMMITTEE (FOR COMPASSIONATE APPOINTMENT)
TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI- 788006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI- 781019
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHAR P.O. SILCHAR
DIST.- CACHAR ASSAM
5:THE DEPUTY COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
CACHAR P.O. SILCHAR
DIST.- CACHAR
ASSAM PIN- 788001
6:THE BLOCK ELEMENTARY EDUCATION OFFICER
KATIGORAH CACHAR ASSAM
7:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
GOVT. OF ASSAM
Page No.# 15/76
ASSAM CIVIL SECRETARIAT
DISPUR GUWAHATI
ASSAM PIN- 781006
------------
Advocate for : MR. B PURKAYASTHA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6222/2024
KAUSTAV MONI BORAH
SON OF LATE CHAMPAK BORAH
VILLAGE- JELEHUA GAON
P.O.- DERGAON
P.S.- DERGAON
DISTRICT- GOLAGHAT
ASSAM PIN- 785614.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY/ SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI- 781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI- 781006.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM ULUBARI GUWAHATI- 781007.
5:THE SUPERINTENDENT OF POLICE
SONITPUR
DISTRICT- SONITPUR
ASSAM PIN- 784001.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SONITPUR FOR APPOINTMENT
ON COMPASSIONATE GROUND
SONITPUR
ASSAM
PIN- 784001.
Page No.# 16/76
------------
Advocate for : MR. A M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/5795/2024
AKBAL HUSSAIN LASKAR AND 9 ORS
S/O- LATE ILIAS ALI LASKAR
VILLAGE- BORBOND-I
P.O. BORBOND-I
DIST.- HAILAKANDI ASSAM
2: AZAD RAHMAN LASKAR
S/O- LATE NAZRUL HOQUE LASKAR
VILLAGE- BORJURAI
P.O. BOALIPAR BAZAR
P.S. AND DIST.- HAILAKANDI ASSAM
3: JAKARIA IMRAN CHOUDHURY
S/O- LATE ALA UDDIN CHOUDHURY
VILLAGE- RONGPUR NORTH
P.O.- RONGPUR NORTH
P.S. AND DIST.- HAILAKANDI ASSAM
4: HUSSAIN AHMED CHOUDHURY
S/O- LT ABDUL LATIF CHOUDHURY
VILLAGE- MONACHERRA BASTI
P.O.- MONACHERRA P.S. LALA
DISTRICT- HAILAKANDI ASSAM
5: SABANA AJMI CHOUDHURY
D/O- LT ABBAS UDDIN CHOUDHURY
VILLAGE- RAJYESWARPUT PT-VII
P.O. KATAGAON P.S. LALA
DIST.- HAILAKANDI ASSAM
6: TAYABUR RAHMAN BARBHUIYA
S/O- LT. MOZARUF ALI BARBHUIYA
VILLAGE- MOHANPUR PART-II
P.O. ALGAPUR PART-V
P.S. AND DIST.- HAILAKANDI ASSAM
7: ABDUL KASHIM BARBHUIYA
S/O- LATE MOINUL HAQUE BARBHUIYA
VILLAGE AND P.O. NIMAICHANDPUR PART-I
P.S. LALA DIST.- HAILAKANDI
ASSAM
Page No.# 17/76
8: MUKTADHIR ALOM LASKAR
S/O- LT. RAFIQUE UDDIN LASKAR
VILLAGE- SAYEDBOND PART-II
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST.- HAILAKANDI ASSAM
9: JANNATARA BEGUM LASKAR
D/O- LT. HIFZ UDDIN LASKAR
VILLAGE- SIBUTTAR
P.O.- UJANKUPA
P.S. AND DIST.- HAILAKANDI ASSAM
10: SADIQUE HUSSAIN CHOUDHURY
S/O- LATE ASADDAR ALI CHOUDHURY
VILLAGE- ALGAPUR PART-I
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST.- HAILAKANDI
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI-6
2:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-6
3:THE DIRECTOR OF ELEMENTARY EDUCATION DEPARTMENT
ASSAM KAHILIPARA GAUHATI-19
4:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI (FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY
ITS CHAIRMAN/DEPUTY COMMISSIONER
HAILAKANDI
P.O. P.S. AND DISTRICT- HAILAKANDI ASSAM
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHAR P.O. AND DISTRICT- CACHAR
ASSAM
6:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
Page No.# 18/76
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/5067/2024
MAIDUL ISLAM AND 14 ORS
S/O- LATE CHELAMAT ALI AHMED
VILLAGE-BELORTARY
P.O.-BARGHOL
DIST-BARPETA
ASSAM PIN-781302
2: UTTAM SARKAR
S/O- LATE BHARAT SARKAR
VILL- BECHIMARI
P. O- GAHIYA
DISTRICT- BARPETA
ASSAM PIN- 781311
3: DIMPAL KALITA
S/O- LATE NAROTTAM KALITA
VILL- DAKSHINHATI
P. O- BHAWANIPUR
DISTRICT- BARPETA
ASSAM
PIN- 781352
4: ABDUL KAIYYUM
S/O- LATE ABUL HUSSAIN ALI
VILL. AND P. O- PALHAZI
DISTRICT- BARPETA
ASSAM
PIN- 781309
5: FAZAL HOQUE
S/O- LATE SANOWAR HUSSAIN
VILL. AND P. O- KALGACHIA
DISTRICT- BARPETA
ASSAM
PIN- 781319
Page No.# 19/76
6: ATAULLAH
S/O- SAYED AHMED
VILL. AND P. O- KALGACHIA
DISTRICT- BARPETA
ASSAM
PIN- 781319
7: JAHIDUL ISLAM
S/O- MOTIOR RAHMAN
VILL- JAWRIMARI
P. O- SONABARI
DISTRICT- BARPETA
ASSAM
PIN- 781321
8: SAIFUL ISLAM
S/O- LATE ABDUL KADER
VILL- HATIJANA
P.O- JASHIHATIPARA
DISTRICT- BARPETA
ASSAM
PIN- 781316
9: NAZRUL SIKDAR
S/O- LATE TAHUR UDDIN SIKDAR
VILL- DATIRBORI P. O- CHAPARBORI
DISTRICT- BARPETA
ASSAM PIN- 781352
10: FARUKH ABDULLAH CHOUDHURY
S/O- LATE LAL MAMUD CHOUDHURY
VILL- MADHAPUR
P. O- CHAPARBORI
DISTRICT- BARPETA
ASSAM PIN- 781352
11: MAHAMMAD ALI
S/O- LATE ATOWAR RAHMAN
VILL BILASIPARA GAON
P. O- BILASIPARA BAZAR
DISTRICT- BARPETA
ASSAM
PIN- 781315
12: DEWAN IMRAN HOSSAIN
S/O- LATE ABDUR ROUF DEWAN
VILL- KURIHA
P. O- KAYAKUCHI
Page No.# 20/76
DISTRICT- BARPETA
ASSAM
PIN- 781352
13: MAKIBUL ISLAM
D/O- LATE MAZIBAR RAHMAN
VILL- BHOWKAMARI
P. O- KAYAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781352
14: NILIMA AHMED
D/O- LATE GAJNABI AHMED
VILL- TATIKUCHI
P. O- RADHAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781309
15: NAJRUL ISLAM
S/O- LATE OSMAN GANI
VILL- SUHABILDALANI
P. O- PALHAZI
DISTRICT- BARPETA
ASSAM
PIN- 781309
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
Page No.# 21/76
DISTPUR GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
BARPETA ASSAM PIN-781301
6:THE INSPECTOR OF SCHOOLS
BDC BARPETA ASSAM
PIN-781301
7:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
BARPETA FOR APPOINTMENT ON COMPASSIONATE GROUND
BARPETA ASSAM
PIN-781301
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6426/2024
MINALI CHALIHA BORUAH
W/O- LATE BIKASH BORUAH
R/O- VILLAGE NIMATI CHUK
P.S- DHEMAJI
DIST- DHEMAJI
ASSAM PIN-787057
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP BY THE CHIEF SECRETARY CUM CHAIRMAN STATE LEVEL
COMMITTEE
GOVT. OF ASSAM
DISPUR
GUWAHATI-06
2:THE SECRETARY
TO THE GOVT. OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR GUWAHATI-06
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-06
Page No.# 22/76
4:THE DISTRICT COMMISSIONER
CUM CHAIRMAN DISTRICT LEVEL COMMITTEE
DHEMEJI ASSAM
PIN-787057
5:THE INSPECTOR OF SCHOOLS
DHEMAJI ASSAM
PIN-787057
6:THE SUPERINTENDENT OF POLICE
DHEMAJI ASSAM
PIN-787057
------------
Advocate for : MR. J HATIMURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6266/2024
DIMPAL DAS AND 2 ORS
S/O LATE DHANJIT DAS
VILL- SATRA BARADI
P.O.-BARPETA
P.S. AND DIST- BARPETA
ASSAM PIN-781314
2: BILLAL HUSSAIN
S/O LATE MAZAM ALI
VILL- RUBHI
P.O.- BALIKURI
P.S.-KALGACHIA
DIST- BARPETA
ASSAM PIN-781319
3: MOHIBUL HOQUE
S/O LATE JAHURUL HOQUE
VILL- PADMAPARA
P.O.-CHENGA
P.S.-TARABARI
DIST- BARPETA
ASSAM PIN-781305
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
Page No.# 23/76
GUWAHATI-781006
2:THE PRINCIPAL SECRETARY/SECRETARY TO THE GOVERNMENT OF
ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI-781006
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI-781006
4:THE DIRECTOR GENERAL OF POLICE
ASSAM ULUBARI GUWAHATI-781007
5:THE SUPERINTENDENT OF POLICE
BARPETA DIST- BARPETA ASSAM PIN-781301
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
BARPETA FOR APPOINTMENT ON COMPASSIONATE GROUND
BARPETA ASSAM
PIN-781301
------------
Advocate for : MR. A M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6544/2024
NIPOM KANTI NATH
SON OF LATE NONI BHUSAN NATH
RESIDENT OF VILLAGE- SAYEDBOND PART-I
P.O.- KALIBARI BAZAR
DISTRICT- HAILAKANDI
PIN- 788150
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
DEPARTMENT OF EDUCATION (ELEMENTARY)
GUWAHATI-06.
2:THE SECRETARY
GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
Page No.# 24/76
GOVT. OF ASSAM
DISPUR GUWAHATI- 781006.
3:THE STATE LEVEL SELECTION COMMITTEE FOR COMPASSIONATE
APPOINTMENT
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI-6.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA GUWAHATI-19.
5:THE DISTIRCT LEVEL SELECTION COMMITTEE FOR COMPASSIONATE
APPOINTMENT REPRESENTED BY DEPUTY COMMISSIONER
HAILAKANDI.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI.
------------
Advocate for : MR. M DUTTA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6149/2024
ZITENDRA CH DAS AND 2 ORS
S/O- LATE GIRISH CHANDRA DAS
R/O- VILLAGE- DAKHIN SALMARA PART 2
P.O AND P.S- SOUTH SALMARA
PIN-783127
DIST- SOUTH SALMARA MANKACHAR
ASSAM
2: DHANANJOY DAS
S/O- LATE SHIBU RAM DAS
R/O- VILLAGE- CHARKASHARLPARA
P.O-FULERCHAR AND P.S- SUKCHAR
PIN-783127
DIST- SOUTH SALMARA MANKACHAR
ASSAM
3: ZINU ROHMAN
S/O- LATE MATOWAR RAHMAN
R/O- VILLAGE- KUKURMARA PART I
P.O-RADHA MADHAB HAT AND P.S- MANKACHAR
Page No.# 25/76
PIN-783131
DIST- SOUTH SALMARA MANKACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
SOUTH SALMARA MANKACHAR
ASSAM
PIN-783127
3:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONNEL (B)
DEPARTMENT
DISPUR GUWAHATI
PIN- 781006.
4:THE STATE LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
5:THE DISTRICT LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE
DISTRICT COMMISSIONER
DIST- SOUTH SALMARA MANKACHAR
ASSAMPIN-783127
6:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6
7:THE JOINT DIRECTOR OF HEALTH SERVICES
SOUTH SALMARA MANKACHAR
ASSAM
PIN-783127
Page No.# 26/76
------------
Advocate for : MR. P HAZARIKA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6184/2024
SUNJIT DEKA
S/O- LATE BUBUL DEKA
VILLAGE- DEULGURI
P.O AND P.S- KHETRI
DIST- KAMRUP (M)
ASSAM
PIN-782403
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR GUWAHATI-06
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI-06
4:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR GUWAHATI-06
5:THE JOINT DIRECTOR
OF HEALTH SERVICES
KAMRUP METRO
GUWAHATI-01
6:THE DISTRICT COMMISSIONER
CUM CHAIRMAN OF DISTRICT LEVEL COMMITTEE (DLC)
KAMRUP METRO
FOR APPOINTMENT ON COMPASSIONATE GROUND
KAMRUP METRO
ASSAM GUWAHATI-36
Page No.# 27/76
------------
Advocate for : MR. A M AHMED
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/690/2025
KABIR AHMED CHOUDHURY
S/O- LATE SAMIR UDDIN CHOUDHURY
RESIDENT OF VILL.- GONIRGRAM PT-IV
P.O. GONIRGRAM
DIST. CACHAR ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC HEALTH AND ENGINEERING DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE ADDITIONAL SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
4:THE DISTRICT LEVEL COMMITEE
CACHAR
REPRESENTED BY THE DEPUTY COMMISSIONER
CACHAR
PO. AND DIST. CACHAR
ASSAM
5:THE EXECUTIVE ENGINEER PHE
SILCHAR
DIVISION NO 1
SILCHAR
P.O. SILCHAR
DIST. CACHAR
ASSAM
------------
Advocate for : MR F A LASKAR
Page No.# 28/76
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/5701/2024
SAHIL AHMED CHOUDHURY
S/O- LATE ALTAF HUSSAIN CHOUDHURY
RESIDENT OF BHAIRABNAGAR
P.O.- KRISHNAPUR
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788025.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM CUM
CHAIRMAN STATE LEVEL SELECTION COMMITTEE
DISPUR GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
PERSONAL DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HOME
GOVT. OF ASSAM
DISPUR
GUWAHATI.
4:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI.
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
POLICE HEAD QUARTER
ULUBARI
GUWAHATI.
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN
DISTRICT LEVEL SELECTION COMMITTEE
Page No.# 29/76
CACHAR
ASSAM.
7:THE COMMANDANT
6TH A.P. BATTALION
KATHAL
SILCHAR
DIST.- CACHAR
ASSAM.
------------
Advocate for : MR. I ALAM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/629/2025
DEBOJIT BORO AND 2 ORS.
SON OF LATE TRINENDRA BORO
R/O VILLAGE SONAPUR
P.O SOMKONG
PS SIMEN CHAPORI
DISTRICT- DHEMAJI
ASSAM-787061.
2: LASHKINA DOLEY
D/O- LATE BUDHESWAR DOLEY
R/O- VILL.- GALI MECHAKI
P.O. GALI MECHAKI
P.S. JONAI
DIST. DHEMAJI
ASSAM
PIN- 787060.
3: SMTI SUNIYA DOLEY
D/O- LATE JAGADUTTA DOLEY
VILL.- GALI BORBALI
P.O. GALI BORBALI
P.S. JONAI
DIST.- DHEMAJI
ASSAM
PIN- 787060.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
Page No.# 30/76
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVERNMENT OF ASSAM
DISPUR GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI-781006.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAMKAHILIPARA GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI ASSAM PIN- 787057.
6:THE DEPUTY INSPECTOR OF SCHOOLS
JONAI DHEMAJI ASSAM
PIN- 787057.
7:THE DISTRICT COMMISSIONER
DHEMAJI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
DHEMAJI ASSAM
PIN- 787057.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1721/2025
N BIJIT KUMAR SINGHA
S/O-LATE N BIMAL KUMAR SINGHA
VILL- BANSKANDI III
PO- BANSKANDI SO
PS LAKHIPUR
DIST- CACHAR
ASSAM
2: AAQIB HUSSAIN MAZUMDER
S/O- LATE JALAL AHMED MAZUMDAR
VILLAGE- SAIDPUR PART IV
P.O- SAIDPUR MUKAN
P.S- SILCHAR
Page No.# 31/76
DIST- CACHAR
ASSAM
VERSUS
THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL DFEPTT
DISPUR
GHY- 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
SCHOOL EDUCATION DEPTT
DISPUR
GHY- 06
3:THE STATE LEVEL COMMITTEE
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06
ASSAM
4:THE DISTRICT LEVEL COMMITTEE
CACHAR
(FOR COMPASSIONATE APPOINTMENT)
REP. BY ITS CHAIRMAN/DISTRICT COMMISSIONER
CACHAR
P.O
P.S AND DIST- CACHAR
ASSAM
PIN-788001
5:THE INSPECTOR OF SCHOOLS
CACHAR
P.O
P.S AND DIST- CACHAR
ASSAM
PIN-788001
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHAR
P.O
P.S AND DIST- CACHAR
ASSAM
PIN-788001
------------
Advocate for : MS A BEGUM
Advocate for : GA
Page No.# 32/76
ASSAM appearing for THE STATE OF ASSAM
Linked Case : WP(C)/6156/2024
PROBHAT BORAH AND 2 ORS.
S/O- LATE DHARMESWAR BORAH
VILL.- PAHUMARA GAON
P.O. RANGACHAHI NIKINIKHOWA
P.S. JENGRAIMUKH
DIST- MAJULI
ASSAM
PIN- 785104.
2: NABAJIT ROY
S/O- LATE HALIM KR. ROY
VILL.- GHUNGHUNIKHATA PT-I
P.O. PHUTKIBARI
P.S. SAPATGRAM
DIST. DHUBRI
ASSAM
PIN- 783345.
3: DIGANTA BORA
S/O- RIKHESWAR BORAH
VILL.- MUKTINAGAR
P.O. MUKTINAGAR
P.S. BORHALA
DIST. JORHAT
ASSAM
PIN- 785631.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SERICULTURE DEPARTMENT
Page No.# 33/76
DISPUR
GUWAHATI-781006.
4:THE DIRECTOR OF SERICULTURE
ASSAM
KHANAPARA
GUWAHATI-781022
DIST. KAMRUP
ASSAM
5:THE DISTRICT COMMISSIONER
JORHAT-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
JORHAT
ASSAM
PIN- 785001.
6:THE DISTRICT COMMISSIONER
DHUBRI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
DHUBRI ASSAM
PIN- 783301.
7:THE DISTRICT COMMISSIONER
MAJULI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
MAJULI ASSAM
PIN- 785106.
8:THE ASSISTANT DIRECTOR OF SERICULTURE
MAJULI KAMALABARI
DIST. MAJULI
ASSAM PIN- 785104.
9:THE ASSISTANT DIRECTOR OF SERICULTURE
JORHAT ASSAM PIN- 785001.
10:THE ASSISTANT DIRECTOR OF SERICULTURE
DHUBRI
ASSAM
PIN- 783301.
------------
Advocate for : MR. M R LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/5948/2024
Page No.# 34/76
JUNU GOGOI
WIFE OF LATE PRIYA NATH GOGOI
RESIDENT OF VILLAGE- MAJ LONGPATIA
P.O.- LONGPATIA
P.S.- SONARI
IN THE DISTRICT OF CHARAIDEO
ASSAM
PIN- 785691.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE
GOVERNMENT OF ASSAM
DISPUR GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
4:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI
PIN- 781006.
5:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
PUBLIC HEALTH ENGINEERING DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE
SIVASAGAR DISTRICT
ASSAM
PIN- 785640.
Page No.# 35/76
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
SIVASAGAR DISTRICT
ASSAM
PIN- 785640.
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/7074/2024
SALIM UDDIN LASKAR
S/O LT. MANOHAR ALI LASKAR
VILL AND P.O.-NIZ VERNERPUR
P.S.-LALA
DIST- HAILAKANDI
ASSAM
PIN-788163
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
IRRIGATION DEPARTMENT
DISPUR
GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-06
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
PEROSNNEL (B) DEPARTMENT
DISPUR GUWAHATI-06
4:THE CHIEF ENGINEER
IRRIGATION
ASSAMCHANDMARI
GUWAHATI-03
5:THE EXECUTIVE ENGINEER
HAILAKANDI DIVISION (IRRIGATION)
P.O. AND DIST- HAILAKANDI
ASSAM
PIN-788151
Page No.# 36/76
6:ASST. EXECUTIVE ENGINEER
KATLICHERRA SUB-DIVISION
P.O.-SAHABAD
P.S.-KATLICHERRA
DIST- HAILAKANDI
ASSAM
PIN-788163
7:THE DISTRICT LEVEL COMMITTEE
FOR RECOMMENDATION OF THE CASE FOR APPOINTMENT ON
COMPASSIONATE GROUND
HAILAKANDI
REPRESENTED BY THE DEPUTY COMMISSIONER
HAILAKANDI
DIST- HAILAKANDI
ASSAM
PIN-788151
------------
Advocate for : MR. S B LASKAR
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/338/2025
FARUK AHMED BARBHUIYA
SON OF LATE MAKADDAS ALI BARBHUIYA
RESIDENT OF VILL DUBAG
PO NIZ JOYNAGAR
DIST CACHAR ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
DISPUR GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-06
3:THE ADDITIONAL SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-06
Page No.# 37/76
4:THE DISTRICT LEVEL COMMITTEE
CACHAR
REPRESENTED BY THE DEPUTY COMMISSIONER
CACHAR
PO AND DIST CACHAR
ASSAM
PIN-788001
5:THE DISTRICT ANIMAL HUSBANDRY AND VETERINARY OFFICER
SILCHAR PO SILCHAR
DIST CACHAR
ASSAM PIN-788001
------------
Advocate for : MR F A LASKAR
Advocate for : SC
A.H and V. DEPT. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/657/2025
BALEN BASUMATARY
SON OF LATE JADAV BASUMATARY
RESIDENT OF VILLAGE-DEKAPAM
P/O. DEKAPAM
P/S. JONAI
DISTRICT-DHEMAJI
ASSAM
PIN 787061.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REP. BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
3:THE SECRETARY TO THE GOVT. OF ASSAM.
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI-06.
Page No.# 38/76
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI ASSAM
PIN-787057.
6:THE DEPUTY INSPECTOR OF SCHOOLS
JONAI DHEMAJI
ASSAM PIN-787057.
7:THE DISTRICT COMMISSIONER
DHEMAJI-CUM-0CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
DHEMAJI ASSAM
PIN-787057.
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/776/2025
PRITHA SARMACHARJEE
D/O- LATE BIJAN BEHARI SARMACHARJEE
R/O- AZAD HIND ROAD
U.K. TOWER
CHINKOORI ROAD
SILCHAR P.O. - SILCHAR
P.S. - SILCHAR
DISTRICT- CACHAR
ASSAM PIN-788007.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY
TO THE GOVT. OF ASSAM
CUM CHAIRMAN
STATE LEVEL SELECTION COMMITTEE
DISPUR GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM PERSONAL DEPARTMENT
DISPUR GUWAHATI-6
Page No.# 39/76
3:THE COMMISSIONER AND SECRETARY
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6
4:THE DIRECTOR
ELEMENTARY EDUCATION
KAHILIPARA. GUWAHATI-19.
5:THE DISTRICT COMMISSIONER
KARIMGANJ CUM CHAIRMAN
DISTRICT LEVEL COMMITTEE
FOR COMPASSIONATE APPOINTMENT
DIST. KARIMGANJ
PIN- 788710.
6:THE ADDITIONAL DISTRICT COMMISSIONER CUM MEMBER
DISTRICT LEVEL COMMITTEE
KARIMGANJ
PIN- 788710.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN- 788710
8:THE DEPUTY INSPECTOR OF SCHOOLS
KARIMGANJ
PO. AND DIST.- KARIMGANJ
ASSAM PIN-788710.
------------
Advocate for : MR. I ALAM
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/1101/2025
BANTI DAS AND ANR
S/O LATE PHANI CHANDRA DAS
R/O HAILAKANDI TOWN
WARD NO. IX P.S. AND DIST- HAILAKANDI
ASSAM 788151
2: KRISHNA RAHUT
S/O LATE BABUJI RAHUT
Page No.# 40/76
R/O HAILAKANDI TOWN
WARD NO. IX
P.S. AND DIST- HAILAKANDI
ASSAM 788151.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
GENERAL ADMINISTRATION DEPARTMENT
DISPUR GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL(B) DEPARTMENT
DISPUR GUWAHATI-6
3:THE DISTRICT COMMISSIONER
OFFICE OF THE DISTRICT COMMISSIONER
HAILAKANDI
P.O. P.S. AND DIST- HAILAKANDI
ASSAM PIN 788151.
4:THE SUB DIVISIONAL OFFICER (SADAR) AND BRANCH OFFICER
PERSONAL BRANCH
OFFICE OF THE DEPUTY/DISTRICT COMMISSIONER
HAILAKANDI
P.O. P.S. AND DIST- HAILAKANDI
ASSAM PIN-788151
5:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-6
6:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI (FOR COMPASSIONATE APPOINTMENT)
REPRESENTED BY ITS CHAIRMAN/DEPUTY/DISTRICT COMMISSIONER
HAILAKANDI
P.O. P.S. AND DIST- HAILAKANDI
ASSAM
PIN-788151
------------
Advocate for : MR. R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/483/2025
SIRIN SULTANA LASKAR
Page No.# 41/76
D/O- LATE ABDUS SATTAR LASKAR
VILLAGE- ALGAPUR PART V
P.O.- KALIBARI BAZAR
PS ALGAPUR DIST.- HAILAKANDI ASSAM
VERSUS
THE STATE OF ASSAM 5 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI-6
2:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR GUWAHATI-6
3:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT DISPUR GUWAHATI-6
4:THE DIRECTOR
OF ELEMENTARY EDUCATION DEPARTMENT
ASSAM KAHILIPARA
GAUHATI- 19
5:THE DISTRICT LEVEL COMMITTEE HAILAKANDI
(FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY ITS
CHAIRMAN/DEPUTY COMMISSIONER
HAILAKANDI
P.O. P.S. AND DISTRICT- HAILAKANDI
ASSAM
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CACHAR
P.O. AND DIST.- CACHAR
ASSAM
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM 5 ORS
Linked Case : WP(C)/5616/2024
MANURAM MEDAK
S/O- LT. KHAGESWAR MEDAK
VILL.- MEDAKGAON
P.O. BILMUKH P.S. GHILAMARA
Page No.# 42/76
DIST.- LAKHIMPUR
ASSAM PIN- 787053
VERSUS
THE STATE OF ASSAM AND 9 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE ADDL. SECRETARY TO THE GOVT. ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6
7:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
ASSAM
DISPUR
GUWAHATI-6
8:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
9:THE DISTRICT ELEMENTARY EDUCATION OFFICER
Page No.# 43/76
LAKHIMPUR
DISTRICT AT NORTH LAKHIMPUR
P.O. NORTH LAKHIMPUR
PIN- 787001
10:THE DISTRICT COMMISSIONER
LAKHIMPUR -CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
LAKHIMPUR
ASSAM
PIN- 787001
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : SR. GA
ASSAM appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/1126/2025
SMTI LUCKY SAIKIA
D/O- LATE RABINDRA SAIKIA
AND LATE RUKMINI CHUTIA SAIKIA
R/O- VILLAGE SISIBORGAON
P.O AND P.S- SISIBORGAON
DIST- DHEMAJI
ASSAM
PIN-787110
VERSUS
THE STATE OF ASSAM
REP BY THE CHIEF SECRETARY CUM CHAIRMAN
STATE LEVEL COMMITTEE
GOVT OF ASSAM
GUWAHATI-06
ASSAM
2:THE COMMISSIONER AND SECRETARY
GOVT OF ASSAM
SCHOOL EDUCATION DEPT
DISPUR
GUWAHATI-06
ASSAM
3:THE DIRECTOR
ELEMENTARY EDUCATION
KAHILIPARA
Page No.# 44/76
GUWAHATI-19
ASSAM
4:THE DISTRICT COMMISSIONER CUM CHAIRMAN
DISTRICT LEVEL COMMITTEE
DHEMAJI
ASSAM
PIN-787057
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DHEMAJI
ASSAM
PIN-787057
------------
Advocate for : MR. JAGANNATH HATIMURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM
Linked Case : WP(C)/6601/2024
NITYANANDA GIRI
S/O- LATE PARAMANANDA GIRI
R/O- HOUSE NO. 5
BYE LANE NO. 2
GOVT. PRESS ROAD
P.O. BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC WORKS (BUILDING AND NH) DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS (BUILDING) DEPARTMENT
Page No.# 45/76
CHANDMARI
GUWAHATI-3.
4:THE EXECUTIVE ENGINEER
PUBLIC WORKS BUILDING DEPARTMENT
PCC DIVISION
DISPUR
GUWAHATI-06.
5:THE STATE LEVEL SCRUTINY COMMITTEE
FOR COMPASSIONATE APPOINTMENT
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.
6:THE DISTRICT LEVEL SCRUTINY COMMITTEE
FOR COMPASSIONATE APPOINTMENT
KAMRUP(M)
REPRESENTED BY THE DEPUTY COMMISSIONER
KAMRUP(M) GUWAHATI
ASSAM PIN- 781001.
------------
Advocate for : MR. N J KHATANIAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6150/2024
SHAHJAHAN ALI AHMED
S/O- LATE SHAHJAMAL AHMED
R/O- VILLAGE- DIGHIR PAM
P.O- NIRALA
P.S- BAGHBAR
PIN-781308
DIST- BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
BARPETA
ASSAM
Page No.# 46/76
PIN-781301
3:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONNEL (B)
DEPARTMENT DISPUR
GUWAHATI
PIN- 781006.
4:THE STATE LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
5:THE DISTRICT LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE DISTRICT COMMISSIONER
DIST- BARPETA
ASSAMPIN-781301
6:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT DISPUR
JANATA BHAWAN
GUWAHATI-6
7:THE JOINT DIRECTOR OF HEALTH SERVICES
BARPETA
ASSAM
PIN-781301
------------
Advocate for : MR. P HAZARIKA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6198/2024
MOYAZZIN HUSSAIN LASKAR
S/O- LATE IBRAHIM ALI LASKAR
VILL.- MOHAMMEDPUR PART-II
P.O. RONGPUR SOUTH
P.S. LALA
DIST. HAILAKANDI
ASSAM
Page No.# 47/76
VERSUS
THE STATE OF ASSAM AND 5 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF PUBLIC HEALTH ENGINEERING
DISPUR
GHY-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GHY-781006.
4:THE DEPUTY COMMISSIONER
HAILAKANDI CUM CHAIRMAN DISTRICT LEVEL COMMITTEE FOR
COMPASSIONATE APPOINTMENT
DIST. HAILAKANDI
ASSAM
5:THE EXECUTIVE ENGINEER
PHE
HAILAKANDI
DIST. HAILAKANDI
ASSAM
6:THE SUPERINTENDENT ENGINEER (PHE)
HAILAKANDI CIRCLE
DIST. HAILAKANDI
ASSAM
PIN- 788151.
------------
Advocate for : MR. K MIRA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6206/2024
SWAPNA KALITA AND 3 ORS
DAUGHTER OF LATE GANESH CH. KALITA
R/O- KHANAPARA KOINADHORA
Page No.# 48/76
UDAY NAGAR
P.O.- KHANAPARA
P.S.- BASISTHA
DISTRICT- KAMRUP(M)
ASSAM
PIN- 781011.
2: MYSTICA DOROTHY BORONGA
DAUGHTER OF LATE PATRAS BORONGA
VILLAGE- HALUGURI CHOWK
P.O.- SANGSARI
P.S.- SANGSARI
DISTRICT- KAMRUP
ASSAM PIN- 781101.
3: MANAB KALITA
SON OF LATE PUNYA RAM KALITA
VILLAGE-2 NO. MONAHKUCHI
P.O.- MONAHKUCHI
P.S.- HAJO DISTRICT- KAMRUP
ASSAM PIN- 781104.
4: MUKTAR HUSSAIN
SON OF LATE DELOWAR AHMED
VILLAGE- DAMALJAR
P.O.- BHELLA
P.S.- BARPETA
DISTRICT- BARPETA
PIN- 781309.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY/ SECRETARY TO THE GOVERNMENT OF
ASSAM HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI- 781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR GUWAHATI- 781006.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM ULUBARI GUWAHATI- 781007.
5:THE COMMISSIONER OF POLICE
Page No.# 49/76
GUWAHATI CITY KAMRUP(M)
DISTRICT- KAMRUP(M) ASSAM PIN- 781301.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
KAMRUP(M) FOR APPOINTMENT
ON COMPASSIONATE GROUND
KAMRUP(M) ASSAM
PIN- 781036.
------------
Advocate for : MR. A M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6676/2024
UMESH KUMAR CHETRI AND ANR
S/O- LATE CHANDRA BAHADUR CHETRI
R/O- CACHARI ROAD
ZILLA PARISHAD OFFICE
WARD NO. 09
HAILAKANDI TOWN
P.S. AND DIST. HAILAKANDI
ASSAM PIN- 788151.
2: MUJAKKIR AHMED BARBHUIYA
S/O- LATE MANIK HUSSAIN BARBHUIYA
R/O- VILL.- RANGAUTI PART-II
P.O. RANGAUTI
P.S. AND DIST. HAILAKANDI
ASSAM-788155.
VERSUS
THE STATE OF ASSAM 5 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6.
3:STATE THE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
Page No.# 50/76
DISPUR
GUWAHATI-6.
4:THE DIRECTOR OF HEALTH AND MEDICAL SERVICES
ASSAM
HENGRABARI
GAUHATI.
5:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI
FOR COMPASSIONATE APPOINTMENT
REPRESENTED BY ITS CHAIRMAN/ DEPUTY COMMISSIONER
HAILAKANDI
P.O.
P.S. AND DIST. HAILAKANDI
ASSAM
6:THE JOINT DIRECTOR OF HEALTH SERVICES
HAILAKANDI
DIST. HAILAKANDI
ASSAM
------------
Advocate for : MR. R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM 5 ORS.
Linked Case : WP(C)/671/2025
ASHIK ALAHI BORBHUIYA
S/O- LATE MUSSOBIR ALI BORBHUIYA
VILL- RATANPUR PART II
P.O- RATANPUR
P.S AND DIST- HAILAKANDI
ASSAM PIN-788155
VERSUS
THE STATE OF ASSAM
REP BY THE SECRETARY TO THE GOVT OF ASSAM
DEPT OF SCHOOL EDUCATION
GUWAHATI-06 ASSAM
2:THE COMMISSIONER AND SECRETARY
GOVT OF ASSAM
PERSONNEL (B) DEPT
GUWAHATI-06 ASSAM
Page No.# 51/76
3:THE ADDITIONAL SECRETARY
GOVT OF ASSAM
PERSONNEL (B) DEPT
GUWAHATI-06 ASSAM
4:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA GUWAHATI-19 ASSAM
5:THE STATE LEVEL COMMITTEE (SLC)
FOR COMPASSIONATE APPOINTMENT
REP BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR GUWAHATI-06 ASSAM
6:THE DISTRICT LEVEL COMMITTEE
FOR RECOMMENDATION OF THE CASES FOR APPOINTMENT ON
COMPASSIONATE GROUND
HAILAKANDI
REP BY THE DEPUTY COMMISSIONER
HAILAKANDI ASSAM
PIN-788151
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI
ASSAM PIN-788151
------------
Advocate for : MR. HUSSAIN AHMED LASKAR
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM
Linked Case : WP(C)/999/2025
NIRAB CHOUDHURY
S/O- LATE KANDARPA CHOUDHURY
R/O- VILLAGE- BHALUKDUBI
DISTRICT- GOALPARA
ASSAM
PIN- 783101
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY
Page No.# 52/76
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
3:THE STATE LEVEL COMMITTEE (SLC)
FOR COMPASSIONATE GROUND APPOINTMENT
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006
4:THE DISTRICT LEVEL COMMITTEE (DLC)
FOR COMPASSIONATE GROUND APPOINTMENT
REPRESENTED BY THE CHAIRMAN
THE DEPUTY COMMISSIONER
GOALPARA
ASSAM
IN THE DISTRICT OF GOALPARA
ASSAM
PIN- 781101
------------
Advocate for : MR H DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/343/2025
PRATAP SINGH
SON OF LATE NARAYAN SINGH
RESIDENT OF MIHIR DAS BHAIRAB LAUH LANE
PS AND DIST SRIBHUMI
(ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006
2:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM CUM CHAIRMAN STATE LEVEL COMMITEE FOR COMPASSIONATE
APPOINTMENT
DISPUR
Page No.# 53/76
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
4:THE ADDITIONAL SECRETARY TO THE GOVT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-06
------------
Advocate for : MR F A LASKAR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/1033/2025
PARTHA PRATIM DAS
S/O- LATE UPEN DAS
VILL- HUJGAON
P. O- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN-787055
2: ANJAN DUTTA
S/O. LT. INDRA DUTTA
VILL.- DEOLIA GAON
P/O. GHILAMARA
DIST. LAKHIMPUR
ASSAM
PIN-787053.
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006.
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
Page No.# 54/76
DISPUR
GUWAHATI-781006.
4:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
NORTH LAKHIMPUR
ASSAM
PION-787001.
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTE (DLC)
LAKHIMPUR FOR APPOINTMENT ON COMPASSIONATE GROUND
NORTH LAKHIMPUR
ASSAM
PIN-787001.
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/6404/2024
TIKENDRAJIT GOGOI
S/O LATE JYOTISH GOGOI
VILL CHOWRONGABAM
P.O.-LONGPATIA
DIST- CHARAIDEO
ASSAM
PIN-785692
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI-781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006
Page No.# 55/76
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
SIVASAGAR
ASSAM
PIN-785640
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SIVASAGAR
FOR APPOINTMENT ON COMPASSIONATE GROUND
SIVASAGAR
ASSAM
PIN-785640
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/5867/2024
SYED ABU SAHID MIRA
S/O LATE ABDUL HAKIM MIRA
RESIDENT OF HAILAKANDI TOWN WARD NO. 3
PO RATONPUR ROAD
PS AND DIST HAILAKANDI
ASSAM 788155
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI 781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE(SL) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR GUWAHATI 781006
Page No.# 56/76
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI 6
4:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI 06
5:THE DISTRICT COMMISSIONER CUM CHAIRMAN
OF DISTRICT LEVEL COMMITTEE (DLC) HAILAKANDI FOR APPOINTMENT
ON COMPASSIONATE GROUND
HAILAKANDI ASSAM 78151
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
HAILAKANDI
ASSAM 788151
7:THE DEPUTY INSPECTOR OF SCHOOLS
HAILAKANDI ASSAM 78151
------------
Advocate for : MR. K A MAZUMDER
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6414/2024
ASHARJYA BORO
SON OF LATE NABIN RAM BORO @ NABIN BORO
RESIDENT OF VILLAGE- THAKURKUCHI
P.S.- PRAGJYOTISHPUR
IN THE DISTRICT OF KAMRUP(M)
ASSAM PIN- 781050.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE GOVERNMENT OF ASSAM
DISPUR GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR GUWAHATI- 781006.
Page No.# 57/76
3:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI
PIN- 781006.
4:THE DIRECTOR
ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI
PIN- 781019.
5:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITEE
KAMRUP(M) DISTRICT
ASSAM
PIN- 781036.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KAMRUP(M) DISTRICT
ASSAM
PIN- 781001.
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6302/2024
APARAJITA SARMAH BEZBARUAH
D/O LATE MILAN BEZBRUAH
R/O WARD NO. 1
DHEKIAJULI
PO. DHEKIAJULI
PIN-784110 DIST.SONITPUR ASSAM
VERSUS
THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-781006
2:THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
HOME (B) DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 58/76
3:THE ADDITIONAL DIRECTOR GENERAL OF POLICE-CUM- DIRECTOR OF
FIRE EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-1.
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
5:THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6
7:THE DEPUTY DIRECTOR
FIRE AND EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-781001.
8:THE DIVISIONAL OFFICER (W)
SFSO DIVISIONAL OFFICE
GUWAHATI-781001.
9:THE DIVISIONAL OFFICER (E)
FIRE AND EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-781001
10:THE STATION OFFICER
OFFICE OF THE FIRE SERVICES
RANGAPARA DHEKIAJULI
DIST. SONITPUR
ASSAM PIN-784110
11:THE DISTRICT COMMISSIONER
KAMRUP (METRO)-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
KAMRUP (M)
Page No.# 59/76
ASSAM
PIN-787001.
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/962/2025
SUBHAN GOGOI
S/O LATE MOHENDRA GOGOI
VILLAGE AND P.O DHENUKHANA
DISTRICT LAKHIMPUR
ASSAM
PIN 787053
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI 06
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
NORTH LAKHIMPUR
ASSAM
PIN-787001.
Page No.# 60/76
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
LAKHIMPUR
FOR APPOINTMENT ON COMPASSIONATE GROUND
NORTH LAKHIMPUR
ASSAM
PIN- 787001.
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/1420/2025
SRI FIROJ CHUTIA
SON OF LATE AMBIKA CHARAN CHUTIA
RESIDENT OF VILLAGE-SILAPATHAR
P.O.- SILAPATHAR DISTRICT-DHEMAJI
ASSAM PIN- 787059
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REP. BY ITS CHAIRMAN CUM CHIEF SECRETARY
GOVT. OF ASSAM. DISPUR GUWAHATI 781006
3:THE PRICIPAL SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR GUWAHATI 781006
4:THE CIRCLE OFFICER
SISSIRBORGAON REVENUE CIRCLE
PO SISSIBORGAON
DIST DHEMAJI
ASSAM 787110
5:THE DISTRICT COMMISSIONER
Page No.# 61/76
DHEMAJI CUM CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC) FOR COMPASSIONATE APPOINTMENT
DHEMAJI ASSAM 787057
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/6162/2024
ABDUL MANIK BARBHUIYA AND 2 ORS
S/O LATE JALAL UDDIN BARBHUIYA
VILL- SOYEDBOND PART-I
P.O.-KALIBARI BAZAR
P.S.-ALGAPUR
DIST- HAILAKANDI
ASSAM
2: SARIMUL ALOM BARBHUIYA
S/O LATE SURMAN ALI BARBHUIYA
VILL- CHIPORSONGAN PART-III
P.O.-CHIPORSONGAN PART-III
P.S.-ALGAPUR DIST- HAILAKANDI
ASSAM
3: SUROJ KEOT
S/O LATE LAXMI KEOT
VILL- SINGALLA T.E.
P.O.-SINGALLA T.E.
P.S.-LALA DIST- HAILAKANDI
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENTDISPUR GUWAHATI-6
3:THE STATE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-6
Page No.# 62/76
4:THE DIRECTOR OF HEALTH AND MEDICAL SERVICES
ASSAM HENGRABARI
GAUHATI-8
5:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI
(FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY ITS CHAIRMAN/
DEPUTY COMMISSIONER
HAILAKANDI P.O. P.S. AND DIST- HAILAKANDI ASSAM
6:THE JOINT DIRECTOR OF HELATH SERVICES
HAILAKANDI
DIST-HAILAKANDI
P.O. AND DIST- CACHAR ASSAM
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/1273/2025
RESMA SULTANA
DAUGHTER OF LATE ABDUL REZZAQUE
RESIDENT OF VILLAGE BORIGAON
P.O- DANDUA
DISTRICT MORIGAON
ASSAM. PIN-782104
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
DEPARTMENT OF EDUCATION (ELEMENTARY)
GUWAHATI-06.
2:THE SECRETARY
GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
GOVT OF ASSAM
DISPUR GUWAHATI-781006
3:THE STATE LEVEL SELECTION COMMITTEE FOR COMPASSIONATE
APPOINTMENT
Page No.# 63/76
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM DISPUR
GUWAHATI-6
4:THEE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
5:THEE DISTRICT LEVEL SELECTION COMMITTEE FOR COMPASSIONATE
APPOINTMENT
REPRESENTED BY DEPUTY COMMISSIONER
MORIGAON
6:THEE DISTRICT ELEMENTARY EDUCATION OFFICER
MORIGAON
ASSAM
------------
Advocate for : MR. M DUTTA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/658/2025
SMTI RASHMI NEWAR
W/O. LATE SIDDHI RAM NEWAR
RESIDENT OF VILLAGE KUHIARBARI
P/O. DEKAPAM
P/S. CHEMEN CHAPORI
DISTRICT-DHEMAJI
ASSAM PIN-787061
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REP. BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
Page No.# 64/76
3:THE SECRETARY TO THE GOVT. OF ASSAM.
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI-06.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI ASSAM
PIN-787057.
6:THE DEPUTY INSPECTOR OF SCHOOLS
JONAI DHEMAJI ASSAM PIN-787057.
7:THE DISTRICT COMMISSIONER
DHEMAJI-CUM-CHAIRMAN (DLC)
DHEMAJI ASSAM
PIN-787057.
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/1419/2025
SRI CHITTARANJAN BURAGAOHIN
SON OF LATE KHAGEN BURAGOHAIN
RESIDENT OF VILLAGE-RONGPURIA
P.O.-P.S.-SIMEN CHAPORI
DISTRICT- DHEMAJI
ASSAM
PIN-787061
2: SRI PRABAL CHUTIA
S/O LATE AJIT KUMAR CHUTIA
RESIDENT OF VILLAGE PUKIA
PO SISSIBORGAON
PS SILAPATHAR
DIST DHEMAJI
ASSAM 787110
VERSUS
THE STATE OF ASSAM
AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
Page No.# 65/76
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REP. BY ITS CHIARMAN CUM CHIEF SECRETARY
GOVT. OF ASSAM DISPUR GUWAHATI 781006
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI 781006
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA GUWAHATI 781019
5:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA GUWAHATI 781019
6:THE INSPECTOR OF SCHOOLS
DHEMAJI ASSAM 787057
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI ASSAM 787057
8:THE DEPUTY INSPECTOR OF SCHOOL
S
JONAI
DHEMAJI ASSAM 787057
9:THE DISTRICT COMMISSIONER DHEMAJI CUM CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC) FOR COMPASSIONATE APPOINTMENT
DHEMAJI
ASSAM 787057
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM
AND ORS
Linked Case : WP(C)/5079/2024
ANJU MONOWARA BEGUM AND 11 ORS
D/O LATE ABUL KALAM AZAD
RESIDENT OF VILLAGE AND PO JHAWDANGA
Page No.# 66/76
DIST SOUTH SALMARA MANKACHAR
ASSAM 783131
2: NARJINA SULTANA
D/O LATE LUTFA KHATUN
VILLAGE GOKULPAM TENGNAMARI
PO PAIZBARI DIST SOUTH SALMARA MANKACHAR ASSAM
3: MEHBUBA AHMED
D/O- LATE MOHIB UDDIN AHMED
VILL- BHERBHERY P. 0- KHALISHAVITA
DISTRICT- GOALPARA ASSAM PIN- 783129
4: FARUK ABDULLAH
S/O- LATE ABDUL JALIL
VILL- PORAVITAH
P. O- JAMADERHAT
DISTRICT- DHUBRI
ASSAM PIN- 783330
5: AMIRUL ISLAM
S/O- LATE ABUL HUSSAIN
VILL. AND P. O- DHANUWA
DISTRICT- SOUTH SALMARA
MANKACHAR ASSAM
PIN- 783135
6: MOSTAFIZUR ROHMAN
S/O- LATE ABDUL MOMIN
VILL. - JHAKCHAR
P. O- JHAWDANGA
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM PIN- 783131
7: ANJU MONOWARA KHATUN
D/O- LATE AZAD AI
VILL.- MAIRAKUCHI PT-I
P. O- AIRKATA
DISTRICT- DHUBRI
ASSAM
PIN- 783330
8: DIL AFRUZA SHIKDER
D/O- LATE HATEM ALI SIKDER
VILL- SATSIA
P. O- JAMADERHAT
DISTRICT- DHUBRI
Page No.# 67/76
ASSAM
PIN- 783330
9: SHAHIDA BEGUM
W/O- LATE GOLAM RASUL SARKAR
VILL- JHAWDANGA PT-III
P.O- JHAWDANGA
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM 783131
10: SHILPI BISWAS
D/O- LATE PRAHALAD BISWAS
VILL- BILASHIPARA
WARD NO.3
P. O- BILASHIPARA
DISTRICT- DHUBRI
ASSAM
PIN- 783348
11: LIPIKA RABI DAS
D/O- LATE RAJENDRA RABI DAS
VILL- PORARVITA
P. O- JAMADERHAT
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
PIN- 783330
12: SYED SHAHJADA HUSSAIN
S/O- LATE MUZZAFAR HUSSAIN
VILL COLLEGE NAGAR
P. O- MANKACHAR
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI 781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR GUWAHATI 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
Page No.# 68/76
PERSONNEL DEPARTMENT
DISPUR GUWAHATI 781006
4:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI 06
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
SOUTH SALMARA MANKACHAR
ASSAM
783127
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SOUTH SALMARA MANKACHAR FOR APPOINTMENT ON COMPASSIONATE
GROUND
SOUTH SALMARA MANKACHAR
ASSAM 783127
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/7604/2023
PRITOM JYOTI SHARMA
S/O- LATE PULAK JYOTI SHARMA
R/O TUPKHANA
P.O.- NARAINPUR
P.S./ DISTRICT- HAILAKANDI
ASSAM PIN- 788151.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPARTMENT
DISPUR GHY-6.
2:THE ADDITIONAL DIRECTOR GENERAL OF POLICE
SPECIAL BRANCH
ASSAMKAHILIPARA
GUWAHATI-19.
3:THE CHAIRMAN
Page No.# 69/76
DISTRICT LEVEL COMMITTEE ON COMPASSIONATE GROUND
REPRESENTED BY THE DEPUTY COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
GUWAHATI.
4:THE SUPERINTENDENT OF POLICE SB(E)
ASSAMKAHILIPARA GUWAHATI-19.
5:THE SUPERINTENDENT OF POLICE
HAILAKANDIDISTRICT- HAILAKANDI
PIN- 788151.
------------
Advocate for : MR F U BARBHUIYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/780/2025
MAHBUBUL ALAM AND ANR.
S/O- LATE ILIAS AHMED
VILL. AND P.O. PATHU
DIST. KARIMGANJ
ASSAM
PIN- 788712.
2: JAHIDA SULTANA CHOUDHURY
D/O- LATE JAMAL UDDIN CHOUDHURY
VILL.- MAIZDIHI
WARD NO. 2
BSF CAMP ROAD
P.O. SETTLEMENT
DIST. KARIMGANJ
ASSAM PIN- 788712.
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-06.
3:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSINATE GROUND
DISPUR GUWAHATI-6.
Page No.# 70/76
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-6.
5:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI-06.
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI-19.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ (NOW SRIBHUMI)
P.O. KARIMGANJ PIN- 788151.
8:THE DISTRICT COMMISSIONER
SRIBHUMI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
SRIBHUMI (KARIMGANJ)
ASSAM PIN- 788151.
------------
Advocate for : MR. I H BARBHUIYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 03.04.2025 Heard Mr. F. A. Laskar, learned counsel for the petitioners in WP(C) Nos. 342/2025, 338/2025, 343/2025, 457/2025 & 690/2025, Mr. K. Mira, learned counsel for the petitioners in WP(C) Nos. 2261/2023 & 6198/2024, Mr. F. U. Barbhuiya, learned counsel for the petitioners in WP(C) No. 7604/2023, Mr. M. K. Choudhury, learned senior counsel for the petitioners in WP(C) Nos. 5067/2024, 629/2025, 657/2025, 658/2025, 1077/2025, 1419/2025 & 1420/2025, Mr. N. Hossain, learned counsel for the petitioners in WP(C) Nos.
Page No.# 71/76 5079/2024, 962/2025, 1033/2025 & 6404/2024, Ms. S. B. Choudhury, learned counsel for the petitioners in WP(C) Nos. 5560/2024, 5616/2024, 6244/2024 & 6302/2024, Mr. I. Alam, learned counsel for the petitioners in WP(C) Nos. 5701/2024 & 776/2025, Mr. A. M. Barbhuiya, learned counsel for the petitioners in WP(C) Nos. 5795/2024, 6162/2024, 446/2025, 483/2025, 923/2025 & 1721/2025, Mr. K. A. Mazumdar, learned counsel for the petitioners in WP(C) No. 5867/2024, Mr. N. Kalita, learned counsel for the petitioners in WP(C) Nos. 5948/2024, 6414/2024, 6420/2024, 6426/2024 & 1126/2025, Mr. P. K. Munir, learned counsel for the petitioners in WP(C) Nos. 6149/2024 & 6150/2024, Mr. N. Sarma, learned counsel for the petitioners in WP(C) No. 6156/2024, Mr. A. M. Ahmed, learned counsel for the petitioners in WP(C) Nos. 6184/2024, 6206/2024, 6222/2024 & 6266/2024, Mr. M. Dutta, learned counsel for the petitioners in WP(C) Nos. 6544/2024, 447/2025 & 1273/2025, Mr. N. J. Khataniar, learned counsel for the petitioners in WP(C) Nos. 6601/2024, Mr. R. A. Mazumdar, learned counsel for the petitioners in WP(C) Nos. 6676/2024 & 1101/2025, Mr. S. B. Laskar, learned counsel for the petitioners in WP(C) Nos. 7074/2024 & 671/2025, Mr. I. H. Barbhuiya, learned counsel for the petitioners in WP(C) No. 780/2025, Mr. J. P. Baruah, learned counsel for the petitioners in WP(C) No. 997/2025, Mr. H. Das, learned counsel for the petitioners in WP(C) No. 999/2025 and Mr. M. Ahmed, learned counsel for the petitioners in WP(C) No. 1127/2025. Also heard Mr. R. Dhar, learned Addl. Senior Government Advocate for the State of Assam, Mr. B. Kaushik, learned counsel for the Department of School Education, Mr. S. Dutta, learned counsel for the Revenue Department, Mr. S. Sarma, learned counsel for the Health Department, Mr. I. Kalita, learned counsel for the PHE and Forest Department, Mr. S. Bora, learned counsel for the BTC and Ms. M. Kotoky, learned counsel for the AH&V. Page No.# 72/76
2. All the writ petitioners have prayed for setting aside the Office Memorandum (OM) dated 18.09.2024 issued by the Government of Assam, Personnel (B) Department, by which the scheme for compassionate appointment has been done away with for all those family members of the Government servants, who died in harness prior to 01.04.2017. The OM dated 18.09.2024 has been issued in complete supersession of the compassionate appointment policy, notified by the Government of Assam, Personnel (B) Department, vide OM No. ABP.50/2006/Pt-182 dated 01.06.2015 and other related Personnel Department office memorandums, pertaining to the said compassionate appointment policy.
3. The basic object and prayer of all the petitioners in all the writ petitions is that the State Government should consider the petitioners' applications for compassionate appointment on merit and not reject the petitioners' application with one stroke of the pen, by referring to the impugned OM dated 18.09.2024.
4. On considering the various writ petitions submitted by the petitioners, it is found that the cases of the petitioners' allude to different facts and circumstances, which would require this Court to go into the merits of each individual writ petition, with regard to the claim of the petitioners for compassionate appointment.
5. The various writ petitions can be divided into various categories, based on different facts. Some of the writ petitions throw up the following issues, which is not exhaustive, in relation to the compassionate appointment applications, which are as follows:-
Page No.# 73/76
1. What happens when an application for compassionate appointment has been recommended by the District Level Committee (DLC) and has not been decided by the State Level Committee (SLC)?
2. What happens when the DLC/SLC has rejected an application for compassionate appointment and this Court has directed for reconsideration of the application? Whether the OM dated 18.09.2024 shall override the direction passed by this Court?
3. Whether the decision of the Supreme Court in State of West Bengal vs. Debabrata Tiwari and others (Civil Appeal No. 8842-8855/2020) would apply in cases where the DLC and the SLC have not considered the application, though the applications had been submitted within time and prior to 01.04.2017?
4. Whether the law/scheme prevalent on the death of the deceased Government employee is to be considered, while deciding an application for compassionate appointment or whether the law/scheme prevalent at the time of consideration of the application by the DLC/SLC should be the basis for considering the application?
5. Whether a person can challenge the OM dated 18.09.2024, when his application for compassionate appointment has been rejected by the DLC or SLC?
Page No.# 74/76
6. Whether two family members of a deceased Government servant can file different applications for compassionate appointment?
7. Whether the son of the deceased Government servant can file an application for compassionate appointment, when the application of the surviving spouse has been rejected by the DLC/SLC?
8. Whether the minor child can wait to become a major and thereafter file an application for compassionate appointment?
9. Whether the surviving mother/father can file an application for compassionate appointment for and on behalf of the minor child and whether the same is to be considered by the Authorities when the minor attains majority?
6. On the other hand, it is the case of the State respondents that there is no infirmity with the impugned OM dated 18.09.2024 issued by the Government of Assam, Personnel (B) Department, as the same has been made pursuant to the judgment of the Hon'ble Supreme Court in the case of State of West Bengal vs. Debabrata Tiwari and others (Civil Appeal No. 8842-8855/2020), which was decided on 03.03.2020.
7. Without going further into the issue as to whether the impugned OM dated 18.09.2024 is bad in law or not, it would be proper to refer to the proposal that had been made by the learned AG, Assam on an earlier date, which is to the effect that all the applications for compassionate appointment, in relation to the Page No.# 75/76 cases which are pending in this Court, challenging the impugned OM dated 18.09.2024, shall be considered by the concerned authorities on merit. The same would be done by taking into account the various guidelines for compassionate appointment prior to 01.04.2017 that were applicable in the State of Assam and the various decisions passed by the Hon'ble Supreme Court and the High Court.
8. The counsels for all the petitioners have submitted that they are agreeable to the proposal made by the learned AG, Assam and as such, do not wish to press their challenge to the impugned OM dated 18.09.2024 any longer.
9. In view of the consent of the learned counsels for the parties, all the writ petitions that are pending as on today, i.e., 03.04.2025, in the Gauhati High Court, which have put to challenge the impugned OM dated 18.09.2024, are to be decided as follows:-
(i) All the applications for compassionate appointment submitted by the petitioners shall be considered and disposed of by the concerned DLC/SLC on merit, by taking into consideration the various guidelines prior to 01.04.2017, laid down by the State Government for compassionate appointment and the judgments of the Hon'ble Supreme Court and the High Court. Consequently, the rejection of all compassionate appointments by the DLC/SLC, which have been put to challenge and are pending in the Gauhati High Court as on 03.04.2025, are set aside.
(ii) The entire process for considering the various applications for compassionate appointment and the decision to be taken in each case by Page No.# 76/76 the concerned authorities, should be completed within a period of six months from the date of receipt of a certified copy of this order by the concerned District Commissioner, who is also the Chairman of the DLC, if the matter pertains to the DLC. In other cases, the Chief Secretary to the Government of Assam, who is the Chairman of the SLC, if the matter pertains the SLC.
10. It is made clear that in view of the consent of the parties, this Court has not gone into the merits of any of the petitioners' cases that are being disposed of by way of this order and as such, the applications for compassionate appointment should be disposed of by the concerned authorities on merit, as they deem it fit and proper. The decision/s to be taken by the concerned authorities should be based on reasons and the decision taken should be communicated to the petitioners thereafter. It is also directed that while deciding the applications for compassionate appointment, the respondents cannot take recourse to the impugned OM dated 18.09.2024, though the judgment provided therein, i.e., the case of Debabrata Tiwari (supra), can be considered/applied by the concerned authorities. It is again made clear that this order cannot be used as a precedent for cases that are filed on 04.04.2025 and thereafter. It shall only apply to cases that are pending before this Court as on 03.04.2025.
11. The writ petitions are accordingly disposed of.
JUDGE Comparing Assistant