Delhi High Court - Orders
Substituted Service Harjeet Kaur ... vs Bma Wealth Creators Pvt Ltd on 29 February, 2024
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022, CM APPL. 61198/2023--by appellant seeking
substituted service
HARJEET KAUR CHAWLA ..... Appellant
Through: Mr. Saurabh Suman Sinha, Adv.
versus
BMA WEALTH CREATORS PVT LTD ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 29.02.2024
1. It is submitted on behalf of the appellant that new addresses of the respondents have been located.
2. On filing of process fee and furnishing new addresses, notice be issued on the fresh addresses through all permissible modes including e- mode.
3. Renotify on 16.08.2024.
SHALINDER KAUR, J.
FEBRUARY 29, 2024 SU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/03/2024 at 22:14:05