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State of Mizoram - Section

Section 24 in Mizoram Police Act, 2011

24. Role and functions.

- The Armed Police Battalions will be a state-level reserve, to be deployed under specific orders of the Director General of Police, to aid and assist the civil police in dealing with virulent and widespread problems of public disorder or other forms of violence, needing deployment of armed police beyond the resources of the district police.