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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(1)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)ask the retiring Government servant to file a written statement on plain paper stating the total length of qualifying service including details of emoluments last drawn but excluding the breaks and other non qualifying periods of service.