Section 10(14) in The Coal Mines Regulations, 2017
(14)(a)Every matter at a meeting shall be decided by the majority of votes of the members present at such meeting.(b)Every matter referred to the members by circulation under sub-regulation (12) shall be decided by the majority opinion of the members to whom the papers were circulated, unless the Chairman reserves it for consideration at a regular meeting to be held later.(c)In case of equal division of votes or opinions of the members, the Chairman shall have a casting vote or opinion.
