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Kerala High Court

Rds Projects Ltd vs Indian Institute Of Science Education ... on 28 January, 2022

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) No.18219/2021                              1/1


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                  Friday, the 28th day of January 2022 / 8th Magha, 1943
                              W.P.(C) NO. 18219 OF 2021 (B)
   PETITIONER:

          RDS PROJECTS LTD. HEAD OFFICE 427, SOMDUTT CHAMBERS-II 9, BHIKAJI
          CAMA PLACE, NEW DELHI - 110 066, REGIONAL OFFICE AT SHIHAB THANGAL
          ROAD, PANAMPILLY NAGAR, KOCHI - 682 019 REPRESENTED BY ITS ASSOCIATE
          DIRECTOR, MR.AMIT VARGHESE JOSEPH, AGED 30 YEARS, S/O.DR.JOSEPH
          VARGHESE.

   RESPONDENTS:

      1. INDIAN INSTITUTE OF SCIENCE EDUCATION AND RESEARCH (IISER),
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695 551 REPRESENTED
         BY ITS REGISTRAR.
      2. THE DIRECTOR, INDIAN INSTITUTE OF SCIENCE EDUCATION AND RESEARCH,
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695 551.
      3. ENGINEER-IN-CHARGE, INDIAN INSTITUTE OF SCIENCE EDUCATION AND
         RESEARCH, MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695 551.
      4. REGISTRAR, INDIAN INSTITUTE OF SCIENCE EDUCATION AND RESEARCH,
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695 551.
      5. SUPERINTENDING ENGINEER, INDIAN INSTITUTE OF SCIENCE EDUCATION AND
         RESEARCH, MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695 551.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P-24, pending
   disposal of this writ petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order
   dated 11.01.2022 and upon hearing the arguments of M/S.DEEPU THANKAN,
   UMMUL FIDA, LAKSHMI SREEDHAR & RAJANANDHINI, Advocates for the petitioner
   and of SRI.MILLU DANDAPANI, Advocate for respondents, the court passed the
   following:

                                          O R D E R

Post on 14.02.22.

Interim order is extended till then.

Sd/- P.V.KUNHIKRISHNAN, JUDGE 28-01-2022 /True Copy/ Assistant Registrar