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Supreme Court - Daily Orders

Sabir Hussain (Dead) Thr. Lrs. vs Syed Mohammad Hassan (Dead) Th. Lrs on 5 October, 2023

Bench: Vikram Nath, Rajesh Bindal

     ITEM NO.103                            COURT NO.12                   SECTION IV-C

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                                    Civil Appeal    No(s).   5049/2009

     SABIR HUSSAIN (DEAD) THR. LRS. & ORS.                               Appellant(s)

                                                    VERSUS

     SYED MOHAMMAD HASSAN (DEAD) TH. LRS & ANR.                          Respondent(s)

     (IA No. 1979/2020 - EXEMPTION FROM FILING O.T., IA No. 4/2014 -
     EXEMPTION FROM FILING O.T., IA No. 300/2020 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 3/2014 - PERMISSION TO
     FILE ANNEXURES AND IA No. 6/2016 - STAY APPLICATION)

     Date : 05-10-2023 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAM NATH
                           HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)                Mr. Yatinder Singh, Sr. Adv.
                                     Ms. Pooja Singh, Adv.
                                     Mr. Prakash Gautam, Adv.
                                     Ms. Purnima Jauhar, Adv.
                                     Mr. Sujeet Kumar,adv.
                                     Mr. Prakash Kumar Singh, AOR

     For Respondent(s)               Mr. Saurabh S. Sinha, Adv.
                                     Ms. Chitra Y. Parande, Adv.
                                     Mr. Mrigank Prabhakar, AOR
                                     Ms. Avinashi K. Bedi, Adv.

                                     Mr. Prashant Kumar, AOR (NP)

                          UPON hearing the counsel the Court made the following
                                               O R D E R

Arguments heard.

Judgment reserved.

Counsel for the parties may file their written submissions within a week.

Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.05 18:15:11 IST Reason:

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER