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State of Odisha - Section

Section 52 in The Orissa Public Demands Recovery Rules, 1963

52. Form of order of appointment of a receiver.

- An order of appointment of a receiver under Rule 44 or 45 of these rules shall be made in Form No. W given in Appendix-A of these rules, which may be so varied as the circumstances of each case may require.H. Registration of interest in immovable property