Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(b) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (b)contrary to any prohibition under section 11 quarries any stone, bums any lime or charcoal, or collects, subject to any manufacturing process, or removes any forest produce ;
