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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(c) in The Punjab Relief of Indebtedness Act, 1934

(c)the particulars of all his property, together with a specification of the value of such property and the place or places at which any such property is to be found;