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Supreme Court - Daily Orders

Ram Gopal Yadav vs Dr. Pushkar Anand on 2 June, 2020

Bench: N.V. Ramana, Arun Mishra, Rohinton Fali Nariman

     ITEM NO.1001                                                    SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     CURATIVE PET(C) No.56/2018 in R.P.(C) No.2341/2017 in SLP(C) No.
     36348/2016

     RAM GOPAL YADAV                                                 Petitioner(s)

                                                VERSUS

     DR. PUSHKAR ANAND & ORS.                                        Respondent(s)

     Date : 02-06-2020 This petition was circulated today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


                                    By Circulation


                         UPON perusing papers the Court made the following
                                            O R D E R

Not taken up.

(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.06.04 16:55:17 IST Reason: