Supreme Court - Daily Orders
Ram Gopal Yadav vs Dr. Pushkar Anand on 2 June, 2020
Bench: N.V. Ramana, Arun Mishra, Rohinton Fali Nariman
ITEM NO.1001 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) No.56/2018 in R.P.(C) No.2341/2017 in SLP(C) No.
36348/2016
RAM GOPAL YADAV Petitioner(s)
VERSUS
DR. PUSHKAR ANAND & ORS. Respondent(s)
Date : 02-06-2020 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
By Circulation
UPON perusing papers the Court made the following
O R D E R
Not taken up.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.06.04 16:55:17 IST Reason: