Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule 5. To determine the limits of the village site, respect being had to subsisting rights of landholders, under Section 99 of the said Act.
