Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of West Bengal - Subsection Section 87(2)(f) in The Asansol Municipal Corporation Act, 1990. (f)regulation of the places for the disposal of the dead and the provision and maintenance of places for the said purpose;