Section 441(2)(i) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 441(2)] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(2)(i) in The U.P. Co-operative Societies Rules, 1968

(i)individual members either in the case of election of delegates of individual members to general body or in case of election of the Committee of Management in co-operative societies having general body of individual members,

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State of Uttar Pradesh - Subsection

Section 441(2)(i) in The U.P. Co-operative Societies Rules, 1968