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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(4) in The United Provinces Minor Irrigation Works Act, 1920

(4)The Collector shall forward to the [State Government] [Substituted by A.O.1950.] all objections which may be presented to him together with any remark that he may desire to make in respect of such objections.