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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(1) in The Orissa Municipal Employees' Pension Rules, 1989

(1)Soon after receipt of the verified pension papers, the Director shall sanction the pension in Form No. X and forward a copy of sanction order clearly indicating the amount of pension and the date from which it accrues, to the Executive Officer of the concerned Council.