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State of Rajasthan - Section

Section 7 in The Rajasthan Judicial Service Rules, 1955

7. Source of recruitment.

- Recruitment to the Service, shall be made [to the post of Munsiffs] [Inserted vide Notification No. G.S.R. 2 dated 10-2-69, Published in Rajasthan Gazette, Extraordinary Part IV, C, dated 10-2-69.] on the result of a competitive examination conducted, by the Commission.