Gauhati High Court
M/S. Dey Stone Crushing Unit vs The State Of Assam And 3 Ors on 28 February, 2020
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/4
GAHC010233682019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7799/2019
1:M/S. DEY STONE CRUSHING UNIT
REPRESENTED BY ITS PROPRIETOR, SRI RANJIT KUMAR DEY, AGED
ABOUT, SON OF LATE MANINDRA KUMAR DEY, RESIDENT OF
SALCHAPRA PART-I, P.O.- SALCHAPRA, P.S. SILCHAR, DISTRICT CACHAR,
ASSAM, PIN- 788814.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
ENVIRONMENT AND FORESTS DEPARTMENT, ASSAM SACHIVALAYA,
DISPUR, GUWAHATI- 781006.
2:THE DIVISIONAL FOREST OFFICER
CACHAR
SILCHAR
DISTRICT CACHAR
ASSAM
PIN- 788001.
3:THE MEMBER SECRETARY
POLLUTION CONTROL BOARD
ASSAM
BAMUNIMAIDAM
GUWAHATI- 781021.
4:THE REGIONAL EXECUTIVE ENGINEER-IN-CHARGE
REGIONAL LAB-CUM-OFFICE REGIONAL POLLUTION CONTROL BOARD
ASSAM
CACHAR
SILCHAR
PIN- 7888001
Advocate for the Petitioner : MR. N BORUAH
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Advocate for the Respondent : SC, FOREST
: WP(C) 6484/2018
1:RAIHAN UDDIN LASKAR AND 3 ORS.
S/O LATE SIRAJ UDDIN LASKAR
R/O VILL- SALCHAPRA PT.I
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN - 788814.
2: MOFIZUL ISLAM LASKAR
S/O NIZAM UDDIN LASKAR
R/O VILL- SALCHAPRA PT.I
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN - 788814.
3: SAIFUDDIN LASKAR
S/O LT. MOTOSIN ALI LASKAR
R/O VILL- SALCHAPRA PT.I
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN - 788814.
4: FORIZ UDDIN LASKAR
S/OLT. MOZIR UDDIN LASKAR
R/O VILL- SALCHAPRA PT.I
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN - 788814.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FORESTS
DISPUR
GUWAHATI - 781006.
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2:THE PRINCIPAL CHIF CONSERVATOR OF FOREST
ASSAM
REHABARI
GUWAHATI-08.
3:THE DIVISIONAL FOREST OFFICER
CACHAR
DIST. CACHAR
SILCHAR
PIN - 788001.
4:THE POLLUTION CONTROL BOARD
ASSAM
BAMUNIMAIDAM
GUWAHATI
PIN - 781021.
5:THE REGIONAL POLLUTION CONROL BOARD
CACHAR
TO BE REP. BY REGIONAL EXECUTIVE ENGINEER
RLO
CACHAR
SILCHAR
PIN - 788001.
6:THE DEPUTY COMMISSIONER
CACHAR
DIST. CACHAR
SILCHAR
PIN -788001.
7:SRI RONOJIT DEY
THE PROPRIETOR OF DEY STONE CRUSHER
S/OLT. MONINDRA KR. DEY
R/O VILL- SALCHAPRA PT.I
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN - 788814.
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Advocate for the Petitioner : DR. B AHMED
Advocate for the Respondent : MR. S K MEDHI (SC
FOREST DEPT.
R 1-3)
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 28-02-2020 Heard Mr. N. Barua, learned counsel for the petitioner in WP(C) no.7799/2019 and Mr. L. R. Mazumdar learned counsel for the petitioner in WP(C) No. 6484/2018. Mr. S. Barua, learned Standing Counsel, Pollution Control Board is present with a submission for adjournment considering that he has been newly engaged by the department . Also heard Ms. K. Phukan, learned State Counsel for respondent nos 1 and 2. Mr. Mazumdar sought for one week time to file necessary opinion which is accordingly allowed. Considering the prayer of learned counsel both these matters be listed on 11.3.2020.
JUDGE Comparing Assistant