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State of Goa - Section

Section 53 in The Goa, Daman and Diu Chit Funds Act, 1973

53. Inspection of document in the Registrar's Office.

- Any person may on payment of such fees as may be prescribed-
(i)inspect the documents kept by the Registrar and
(ii)obtain a copy or extract of any document certified before the Registrar.