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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(d) in The Air (Prevention And Control Of Pollution) Act, 1981

(d)to collaborate with the Central Board in organising the training of persons engaged or to be engaged in programmes relating to prevention, control, or abatement of air pollution and to organise a mass-education programme relating thereto;