Jammu & Kashmir High Court - Srinagar Bench
Sajad Ahmad Dar vs Gazala Bano on 7 February, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Advance. List.
Serial no. 16
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CTA No. 05/2019 [Trp © 05/2019]
Sajad Ahmad Dar
...Petitioner(s).
Through: None
Vs.
Gazala Bano
...Respondent(s)
Through: None
Coram:
Hon'ble Mr. Justice Tashi Rabstan, Judge
ORDER
Though the para-wise reply has been filed by the Musiff, Bandipora. None appeared for the parties. Await their appearance.
List again on 06.3.2020.
(Tashi Rabstan) Judge Srinagar 07.02.2020 Imtiyaz IMTIYAZ UL GANI 2020.02.10 14:50 I attest to the accuracy and integrity of this document