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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Manipur - Subsection

Section 14(4)(c) in The Manipur (Hill Areas) District Councils Act, 1971

(c)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (5 of 1908), for the verification of pleadings.