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Delhi High Court - Orders

Paypal Payments Private Limited vs Financial Intelligence Unit India & Anr on 29 August, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~18
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 138/2021 & CM APPLs. 421/2021, 36894/2021, 37179/2022
                                PAYPAL PAYMENTS PRIVATE LIMITED        ..... Petitioner
                                            Through: Mr.Kapil Sibal and Mr.Sajan
                                                     Poovyya, Sr. Advs. with Ms.Shally
                                                     Bhasin,    Ms.Shreya        Mukerjee,
                                                     Mr.Prateek Gupta, Ms.Raksha and
                                                     Ms.Aparajita Jamwal, Advs.
                                            versus

                                FINANCIAL INTELLIGENCE UNIT INDIA & ANR.
                                                                             ..... Respondents
                                              Through: Mr.Zoheb Hossain, Adv. for R-1.
                                                         Mr.Parag P. Tripathi, Sr. Adv. with
                                                         Mr.Ramesh Babu, MR, Ms.Manisha
                                                         Singh, Ms.Nisha Sharma and
                                                         Ms.Sanya Panjwani, Advs. for R-2.
                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                              ORDER

% 29.08.2022 CM APPL. 37179/2022 (for direction) Let the petitioner file a response to the present application within a period of two weeks from today.

List again on 23.09.2022.

W.P.(C) 138/2021 & CM APPLs. 421/2021 & 36894/2021 Since pleadings are complete, let this matter be put down for final disposal on 23.09.2022, at the "End of Board".

Interim order to continue till the next date fixed.

YASHWANT VARMA, J.

AUGUST 29, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:30.08.2022 17:34:51