Delhi High Court - Orders
Paypal Payments Private Limited vs Financial Intelligence Unit India & Anr on 29 August, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2021 & CM APPLs. 421/2021, 36894/2021, 37179/2022
PAYPAL PAYMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr.Kapil Sibal and Mr.Sajan
Poovyya, Sr. Advs. with Ms.Shally
Bhasin, Ms.Shreya Mukerjee,
Mr.Prateek Gupta, Ms.Raksha and
Ms.Aparajita Jamwal, Advs.
versus
FINANCIAL INTELLIGENCE UNIT INDIA & ANR.
..... Respondents
Through: Mr.Zoheb Hossain, Adv. for R-1.
Mr.Parag P. Tripathi, Sr. Adv. with
Mr.Ramesh Babu, MR, Ms.Manisha
Singh, Ms.Nisha Sharma and
Ms.Sanya Panjwani, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 29.08.2022 CM APPL. 37179/2022 (for direction) Let the petitioner file a response to the present application within a period of two weeks from today.
List again on 23.09.2022.
W.P.(C) 138/2021 & CM APPLs. 421/2021 & 36894/2021 Since pleadings are complete, let this matter be put down for final disposal on 23.09.2022, at the "End of Board".
Interim order to continue till the next date fixed.
YASHWANT VARMA, J.
AUGUST 29, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:30.08.2022 17:34:51