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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 30 in The Mental Healthcare Act, 2017

30. Creating awareness about mental health and illness and reducing stigma associated with mental illness.

- The appropriate Government shall take all measures to ensure that,-
(a)the provisions of this Act are given wide publicity through public media, including television, radio, print and online media at regular intervals;
(b)the programmes to reduce stigma associated with mental illness are planned, designed, funded and implemented in an effective manner;
(c)the appropriate Government officials including police officers and other officers of the appropriate Government are given periodic sensitisation and awareness training on the issues under this Act.