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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(3)(a) in Kerala Survey and Boundaries Act 1961

(a)to clear within a specified period by cutting down or removing any trees, jungle, fences, standing crops or other material obstructions, the boundaries or other lines the clearance of which may be necessary for the purposes of the survey ;