Supreme Court - Daily Orders
H.K Bharti vs U.O.I on 10 January, 2014
(
ITEM NO.20 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
(CC 22470/2013)
(From the judgement and order dated 31/05/2013 in WPC No.4171/2012 of The
HIGH COURT OF DELHI AT N. DELHI)
H.K BHARTI Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
With I.A.1 (C/delay in filing SLP)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. Sudarshan Rajan, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
A letter has been circulated for an adjournment by the learned counsel for the petitioner on the ground of personal difficulty.
List the case after two weeks.
(Satish K.Yadav) (Phoolan Wati Arora) Court Master Assistant Registrar