Rajasthan High Court - Jodhpur
Piyush Maru vs State Of Rajasthan on 2 January, 2023
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 18007/2022
Piyush Maru & Ors.
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sanjay Nahar.
For Respondent(s) : Mr. D.S. Beniwal.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/01/2023 Learned counsel for the petitioners submits that an advance copy of the writ petition has been served on Mr. D.S. Beniwal, who puts in appearance on behalf of the respondent No.3 and submits for respondent Nos. 1 & 2, a copy of the writ petition would be served on Mr. Rajesh Parihar.
Mr. D.S. Benwial, learned counsel prays for time to complete his instructions in the matter. Time prayed for is allowed.
List the petition on 19.01.2023 after reflecting the name of Mr. D.S. Beniwal and Mr. Rajesh Parihar, as counsel appearing for the respondents in the cause list.
(ARUN BHANSALI),J 47-Rmathur/-
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