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[Cites 0, Cited by 0] [Section 51(10)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(10)(a) in The Income Tax Act, 2025

(a)"operation relating to prospecting" means any operation undertaken for the purposes of exploring, locating or proving deposits of any mineral and includes any such operation which proves to be infructuous or abortive;