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State of Chattisgarh - Section

Section 4 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

4. Objects of the University.

- The University shall have the following objectives :-
(1)develop the University as a National Centre of teaching, training and research in the area of Journalism print, Electronic Media, Mass-Communication and other related subject, branches of studies and other essential and relevant areas of studies;
(2)prepare professional manpower to meet out the requirement of the abovesaid areas;
(3)develop proper technology for communication in rural and tribal areas through research, training and publication;
(4)develop entrepreneurs with specialization;
(5)give special attention to the marginalized group of the society specially, Woman, Scheduled Castes, Scheduled Tribes and other backward classes;
(6)make all necessary provisions in order to achieve the abovesaid objectives.