Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(1) in The Greater Noida Industrial Development Area Building Regulations, 1992 (1)Every person who intends to erect building within the area shall give application in writing to the Chief Executive Officer in the form given in Appendix-I.
