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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(12) in The Bharathidasan University Act, 1981

(12)to institute lectureships, readerships, professorships and any other teaching post required by the University and to appoint persons to such lectureships, readerships, professorships and other teaching posts;