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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(15)(v) in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005

(v)In case of cheques and bank drafts, the receiving authority in whose favour the amount should be drawn.