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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(43) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(43)"Teacher" means a full-time Professor, Assistant Professor, Reader, Lecturer, or tutors in any conducted, affiliated or recognized institution in the University, and includes any other persons, imparting instruction or guiding research, whether serving full-time or part time or in honorary capacities, who are designated to be teachers by the Statutes;