Rajasthan High Court - Jaipur
The New India Assurance Company Limited vs Netrapal Singh Parmar Son Of Atarveer ... on 16 September, 2022
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 5871/2018
The New India Assurance Company Limited
----Appellant
Versus
Netrapal Singh Parmar Son Of Atarveer Singh Parmar
----Respondent
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----Respondent (Downloaded on 25/12/2022 at 08:36:01 AM) (2 of 2) [CMA-5871/2018] For Appellant(s) : Mr. S.K. Singhal For Respondent(s) : Mr. Shree Ram Yadav Mr.Anil Jain HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/09/2022 ;ksX; vf/koDrk vihykFkhZ izkFkZuk i= la[;k&01@2022 dk tokc izLrqr djus gsrq le; pkgrs gSa A i=koyh fnukad 13-10-2022 dks U;k;ky; ds le{k lwphc) dh tkosA (VINOD KUMAR BHARWANI),J Rishikesh Soni/24-29 (Downloaded on 25/12/2022 at 08:36:01 AM) Powered by TCPDF (www.tcpdf.org)