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Rajasthan High Court - Jaipur

The New India Assurance Company Limited vs Netrapal Singh Parmar Son Of Atarveer ... on 16 September, 2022

Author: Vinod Kumar Bharwani

Bench: Vinod Kumar Bharwani

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

        S.B. Civil Miscellaneous Appeal No. 5871/2018

The New India Assurance Company Limited
                                                               ----Appellant
                                Versus
Netrapal Singh Parmar Son Of Atarveer Singh Parmar
                                                             ----Respondent

Connected With S.B. Civil Miscellaneous Appeal No. 5873/2018 The New India Assurance Company Limited

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----Respondent S.B. Civil Miscellaneous Appeal No. 5957/2018 The New India Assurance Company Limited

----Appellant Versus Sunita W/o Late Dablu Singh

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----Appellant Versus Narendra @ Sonu S/o Ramprakash Sharma

----Respondent (Downloaded on 25/12/2022 at 08:36:01 AM) (2 of 2) [CMA-5871/2018] For Appellant(s) : Mr. S.K. Singhal For Respondent(s) : Mr. Shree Ram Yadav Mr.Anil Jain HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/09/2022 ;ksX; vf/koDrk vihykFkhZ izkFkZuk i= la[;k&01@2022 dk tokc izLrqr djus gsrq le; pkgrs gSa A i=koyh fnukad 13-10-2022 dks U;k;ky; ds le{k lwphc) dh tkosA (VINOD KUMAR BHARWANI),J Rishikesh Soni/24-29 (Downloaded on 25/12/2022 at 08:36:01 AM) Powered by TCPDF (www.tcpdf.org)