Madhya Pradesh High Court
Gomatiprasad vs Mahesh Singh on 16 March, 2017
WP-4467-2014 (GOMA TIPRASAD Vs MAHESH SINGH) 16-03-2017 Shri P.C.Chandil, counsel for the petitioner. Shri Pawan Vijayvargiya, counsel for the respondent.
Learned counsel for the petitioner prays for time. List on Monday (20.3.2017). (ROHIT ARYA) JUDGE