Patna High Court - Orders
Glaxo Smith Kline Pharmaceuticals ... vs The State Of Bihar on 12 October, 2023
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12333 of 2023
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Glaxo Smith Kline Pharmaceuticals Limited
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Alok Kumar Sinha, Adv.
: Mr. Manish Kumar, Adv.
: Mr. Indrajeet Bhushan, Adv.
For the Respondent/s : Smt. Anuradha Singh (Sc21)
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
2 12-10-2023Learned counsel for the petitioner is directed to take out notice to the Respondent No. 2 on the correct address through ordinary post and also through registered cover with A/D on filing of requisite etc. within two weeks.
Learned counsel for the petitioner states that the matter before the Labor Court, Chapra is posted on 10.11.2023 for hearing and in case the proceedings are allowed to go on, the very purpose of filing this writ petition will be defeated.
Having regard to the above made submission, the Labor Court, Chapra is directed not to proceed with the matter till the present writ petition is decided.
Post this matter on 29.11.2023.
(A. Abhishek Reddy, J) Ayush/-
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