Section 6(3) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
(3)If the management of the institution has not been made over under sub-section (2), the management of the institution shall, on the expiry of the period referred to in sub-section (2) of section 3, revert to the person or persons under whose management the institution was immediately before the appointed day:Provided that on vesting of the institution in the State Government, the reversion of the management of the institution shall not be necessary.
